Showing 36016 - 36030 of 41947 judgements
26 August 1975
Supreme Court
7 pages
SHIV CHARAN SINGH Vs MAHARAJ KUMAR SRI BRIJENDRA PAL

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 767 of 1973

22 August 1975
Supreme Court
19 pages
CAREW AND COMPANY LTD. Vs UNlON OF INDIA

Bench: MATHEW,KUTTYIL KURIEN
Case number: Appeal Civil 1308 of 1973

22 August 1975
Supreme Court
4 pages
ISHWARI YATAYAT COOPERATIVE SOCIETY Vs STATE TRANSPORT APPELLATE AUTHORITY AND OTHERS

22 August 1975
Supreme Court
7 pages
ALUMINIUM CORPORATION OF INDIA LTD. Vs UNION OF INDIA & ORS.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 677 of 1968

22 August 1975
Supreme Court
5 pages
V. A. SUBHADRA AND ORS. Vs A. SATYAVAN & ORS.

Case number: Appeal (civil) 247 of 1975

21 August 1975
Supreme Court
6 pages
STATE OF MYSORE & ORS. Vs V. K. KANGAN & ORS

Bench: MATHEW,KUTTYIL KURIEN
Case number: Appeal Civil 1700 of 1973

20 August 1975
Supreme Court
8 pages
COOPER ENGINEERING LIMITED Vs SHRI P. P. MUNDHE

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 1716 of 1969

20 August 1975
Supreme Court
5 pages
HOWRAH INSURANCE CO. LTD Vs SOCHINDRA MOHAN DAS GUPTA

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Civil 1611 of 1971

19 August 1975
Supreme Court
8 pages
TRILOK CHAND JAIN Vs STATE OF DELHI

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Criminal 116 of 1971

19 August 1975
Supreme Court
7 pages
LILA RAM ETC. Vs UNION OF INDIA & ORS. ETC.

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 35 of 1968

18 August 1975
Supreme Court
6 pages
SHAH ASHU JAIWANT Vs STATE OF MAHARASHTRA

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Criminal 119 of 1971

18 August 1975
Supreme Court
8 pages
THE MUNICIPAL COUNCIL, MADURAI Vs R. NARAYANAN ETC.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 1656 of 1973

13 August 1975
Supreme Court
20 pages
BAR COUNClL OF MAHARASHTRA Vs M. V. DABHOLKAR ETC. ETC.

Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,BEG, M.H. & KRISHNAIYER, V.R.,GUPTA, A.C. & FAZALALI, S.M.
Case number: Appeal (civil) 1461 of 1974

12 August 1975
Supreme Court
8 pages
BOMBAY GAS CO. LTD. Vs JAGANNATH PANDURANG & OTHERS

Bench: VAIDYIALINGAM,C.A.
Case number: Appeal Civil 158 of 1968

12 August 1975
Supreme Court
5 pages
STATE OF ORISSA Vs KHAGESWAR DAS AND OTHERS

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 254 of 1974