Judgements

G. KRISHTA GOUD & J. BHOOMAIAH Vs STATE OF ANDHRA PRADESH & ORS.

Case number: Appeal (civil) 1446 of 1972

BAR COUNCIL OF MAHARASHTRA Vs M. V. DABHOLKAR ETC. ETC.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 1461 of 1974

VULCAN INSURANCE CO. LTD Vs MAHARAJ SINGH & ANOTHER

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 2228 of 1972

BIHAR STATE ELECTRICITY BOARD, PATNA. Vs THEIR WORKMEN

Bench: ALAGIRISWAMI,A.
Case number: Appeal Civil 2104 of 1969

SAT PAL Vs DELHI ADMINISTRATION

COMMISSIONER OF EXPENDITURE TAX, ANDHRA PRADESH Vs SHRI PVG RAJU, RAJAH OF VIZIANAGARAM

Case number: Appeal (civil) 30 of 1971

CITY CORNER Vs PERSONAL ASSTT. TO COLLECTOR & ADDL. DISTRICT, MAGISTRATE,N

Bench: ALAGIRISWAMI,A.
Case number: Appeal Civil 837 of 1975

MUNICIPAL CORPORATION OF DELHI Vs KACHEROO MAL

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Criminal 174 of 1971

PARADISE INDUSTRIAL CORPN BOMBAY Vs KILN PLASTICS PRODUCTS

Bench: ALAGIRISWAMI,A.
Case number: Appeal Civil 411 of 1973

INCOME TAX OFFICER 'A' WARD, CALCUTTA Vs RAMNARAYAN BHOJNAGARWALA

STATE OF ANDHRA PRADESH & ANR. Vs T. GOPALAKRISHNA MURTHI & ORS.

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 2136 of 1972

STATE OF KERALA & ANR. Vs N. M. THOMAS & ORS.

Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,BEG, M.H. & KRISHNAIYER, V.R.,GUPTA, A.C. & FAZALALI, S.M.
Case number: Appeal Civil 1160 of 1974

IQBAL SINGH Vs S. GURDAS SINGH & ORS.

Bench: ALAGIRISWAMI,A.
Case number: Appeal Civil 1172 of 1973

HARISINGH PRATAPSINGH CHAWDA Vs POPATLAL MULSHANKER JOSHI & ORS.

Bench: ALAGIRISWAMI,A.
Case number: Appeal Civil 90 of 1973

GULAM MUSTAFA & ORS. Vs THE STATE OF MAHARASHTRA & ORS.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 675 of 1968