Showing 36031 - 36045 of 41947 judgements
11 August 1975
Supreme Court
4 pages
S. M. GOPALAKRISHNA CHETTY Vs GANESHAN & ORS.

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 493 of 1974

11 August 1975
Supreme Court
13 pages
DWARKA PRASAD Vs DWARKA DAS SARAF

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 210 of 1973

07 August 1975
Supreme Court
5 pages
UNlON OF lNDlA & OTHERS Vs SRIPATI RANJAN BISWAS AND ANOTHER

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 556 of 1975

06 August 1975
Supreme Court
5 pages
SAHU MINERALS & PROPERTIES LTD. Vs PRESIDING OFFICER, LABOUR COURT & ORS.

Bench: ALAGIRISWAMI,A.
Case number: Appeal Civil 1266 of 1969

06 August 1975
Supreme Court
7 pages
RAJENDRA KUMARI BAJPAI Vs RAM ADHAR YADAV & OTHERS

05 August 1975
Supreme Court
5 pages
ASHOK DULICHAND Vs MADAHAVLAL DUBE & ANOTHER

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 1327 of 1973

05 August 1975
Supreme Court
4 pages
GOVIND SUGAR MILLS LTD. & ANR Vs HIND MAZDOOR SABHA & ORS.

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 795 of 1975

04 August 1975
Supreme Court
8 pages
SUPREME GENERAL FILMS EXCHANGE LTD. Vs HIS HIGHNESS MAHARAJA SIR BRIJNATH SINGHJI DEO OF MAIHAR &O

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Civil 1041 of 1968

04 August 1975
Supreme Court
6 pages
HINDUSTAN AERONAUTICS LTD. Vs THE WORKMEN AND ORS.

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 1330 of 1969

01 August 1975
Supreme Court
7 pages
BANAMALI DAS Vs RAJENDRA CHANDRA MARDARAJ HARICHANDAN & ORS.

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Civil 576 of 1975

01 August 1975
Supreme Court
7 pages
R. K. LAKSHMANAN Vs A. K. SRINIVASAN & ANR.

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Criminal 130 of 1975

01 August 1975
Supreme Court
11 pages
PANNA LAL AND ORS. ETC. ETC. Vs STATE OF RAJASTHAN AND ORS.

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 1213 of 1974

31 July 1975
Supreme Court
8 pages
DAVENPORT & CO. PVT. LTD. Vs COMMISSIONER OF INCOME -TAX, WEST BENGAL

Case number: Appeal (civil) 2034 of 1970

31 July 1975
Supreme Court
3 pages
KUNDUR RUDRAPPA Vs THE MYSORE REVENUE APPELLATE TRIBUNAL & ORS.

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 481 of 1973

31 July 1975
Supreme Court
12 pages
RAM AUTAR SINGH BHADAURIA Vs RAM GOPAL SINGH AND OTHERS

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 783 of 1975