Showing 35986 - 36000 of 41947 judgements
09 September 1975
Supreme Court
17 pages
GURUCHARAN SINGH Vs KAMLA SINGH & Ors.

Case number: Appeal (civil) 716 of 1968

09 September 1975
Supreme Court
17 pages
TRUSTEES OF THE PORT OF MADRAS Vs M/S. AMINCHAND PYARELAL & ORS.

Case number: Appeal (civil) 707 of 1973

09 September 1975
Supreme Court
6 pages
MOHMED INAYATULLAH Vs THE STATE OF MAHARASHTRA

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Criminal 131 of 1971

05 September 1975
Supreme Court
25 pages
MURARILAL MAHABIR PRASAD & ORS. Vs SHRI B. R. VAD & ORS.

Case number: Appeal (civil) 1802 of 1970

05 September 1975
Supreme Court
8 pages
ISHA BEEVI ON BEHALF OF THE MINIOR UMAIBEN BEEVI& ORS. Vs THE TAX RECOVERY OFFICER & ADDL. P.A. TO COLLEC-TOR, QUILON

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Civil 1489 of 1970

04 September 1975
Supreme Court
14 pages
HOCHTlEF GAMMON Vs STATE OF ORISSA & ORS.

Case number: Appeal (civil) 1827 of 1969

04 September 1975
Supreme Court
13 pages
J.K. COTTON MANUFACTURES LTD. Vs THE COMMISSIONER OF INCOME TAX, LUCKNOW

Case number: Appeal (civil) 2203 of 1970

04 September 1975
Supreme Court
4 pages
MOHAMAD AZlZ MOHAMED NASIR Vs STATE OF MAHARASHTRA

Bench: BHAGWATI,P.N.
Case number: Appeal Criminal 129 of 1971

03 September 1975
Supreme Court
7 pages
STATE OF RAJASTHAN & ANOTHER Vs HARI RAM NATHWANI & ORS.

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 1800 of 1969

03 September 1975
Supreme Court
5 pages
AMALGAMATED ELECTRICITY CO. LTD Vs JALGAON BOROUGH MUNICIPALITY

Case number: Appeal (civil) 748 of 1968

03 September 1975
Supreme Court
10 pages
STATE OF HARYANA ETC. Vs SAMPURAN SINGH ETC.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 123 of 1969

02 September 1975
Supreme Court
5 pages
SULLEH SlNGH & ORS. Vs SOHAN LAL & ANR.

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 496 of 1974

02 September 1975
Supreme Court
6 pages
A. PANDURANGA RAO Vs STATE OF ANDHRA PRADESH & ORS.

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 2059 of 1974

02 September 1975
Supreme Court
17 pages
KODALI PURANCHANDRA RAO & ANR. Vs THE PUBLIC PROSECUTOR, ANDHRA PRADESH

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Criminal 392 of 1974

01 September 1975
Supreme Court
33 pages
KERALA STATE ELECTRICITY BOARD Vs INDIAN ALUMINIUM CO.

Bench: ALAGIRISWAMI, A.,BHAGWATI, P.N.,GOSWAMI, P.K.,SARKARIA, RANJIT SINGH,GUPTA, A.C.
Case number: Appeal Civil 2557 of 1969