Showing 35926 - 35940 of 41947 judgements
22 October 1975
Supreme Court
6 pages
PRABHAKAR & ORS. Vs STATE OF MAHARASHTRA & ORS.

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 721 of 1974

21 October 1975
Supreme Court
8 pages
BISRA STONE LIME COMPANY LTD. & ANR. ETC. Vs ORISSA STATE ELECTRICITY BOARD & ANR.

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 106 of 1975

10 October 1975
Supreme Court
6 pages
MANGU RAM Vs MUNICIPAL CORPORATION OF DELHI

Case number: Special Leave Petition (Criminal) 918 of 1975

10 October 1975
Supreme Court
7 pages
CHITAN J. VASWANI & ANR. Vs STATE OF WEST BENGAL & ANR.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Criminal 300 of 1975

10 October 1975
Supreme Court
8 pages
BHARAT IRON WORKS Vs BHAGUBHAI BALUBHAI PATEL & ORS.

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 835 of 1975

10 October 1975
Supreme Court
10 pages
DILIP KUMAR SHARMA & ORS. Vs STATE OF MADHYA PRADESH

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Criminal 188 of 1974

10 October 1975
Supreme Court
4 pages
HARNAM Vs STATE OF U.P.

Bench: BHAGWATI,P.N.
Case number: Appeal Criminal 277 of 1974

10 October 1975
Supreme Court
3 pages
STATE OF WEST BENGAL Vs RAJ KUMAR AGARWALLA

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 1387 of 1973

10 October 1975
Supreme Court
8 pages
NEW INDIA INSURANCE CO. LTD. Vs SMT. SHANTI MISRA, ADULT

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 210 of 1975

10 October 1975
Supreme Court
18 pages
HIND OVERSEAS PRIVATE LIMITED Vs RAGHUNATH PRASAD JHUNJHUNWALLA AND ANR.

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 1785 of 1970

10 October 1975
Supreme Court
13 pages
UDHAV SINGH Vs MADHAV RAO SCINDIA

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 2751 of 1972

09 October 1975
Supreme Court
4 pages
RAMLAL & SONS Vs STATE OF RAJASTHAN

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 1562 of 1970

09 October 1975
Supreme Court
4 pages
NEW SAMUNDRI TRANSPORT CO. (P) LTD. Vs STATE OF PUNJAB & OTHERS

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 879 of 1975

08 October 1975
Supreme Court
6 pages
EMPLOYEES' STATE INSURANCE CORPORATION AND ANR. Vs TATA ENGINEERING & CO. LOCOMOTIVE CO.LTD. AND ANR.

Case number: Appeal (civil) 2113 of 1969

08 October 1975
Supreme Court
5 pages
S. P. VASUDEVA Vs STATE OF HARYANA & ORS.

Bench: ALAGIRISWAMI,A.
Case number: Appeal Civil 640 of 1974