Showing 35911 - 35925 of 41947 judgements
19 November 1975
Supreme Court
5 pages
KHEMRAJ Vs STATE OF MADHYA PRADESH

Bench: GOSWAMI,P.K.
Case number: Appeal Criminal 134 of 1975

17 November 1975
Supreme Court
9 pages
AMADALAVALASA COOPERATIVE AGRICULTURAL &INDUSTRIAL SOCIETY Vs U.O.I.

Bench: MATHEW,KUTTYIL KURIEN
Case number: Writ Petition (Civil) 461 of 1971

17 November 1975
Supreme Court
6 pages
T. R. SHARMA Vs PRITHVI SINGH & ANR. ETC.

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 354 of 1971

17 November 1975
Supreme Court
9 pages
SHRI KRISHAN Vs THE KURUKSHETRA UNIVERSITY, KURUKSHETRA

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 947 of 1975

13 November 1975
Supreme Court
3 pages
RAMASHRAYA CHAKRAVARTI Vs STATE OF MADHYA PRADESH

Bench: GOSWAMI,P.K.
Case number: Appeal Criminal 154 of 1975

12 November 1975
Supreme Court
5 pages
KARUNAKARAN Vs STATE OF TAMIL NADU

Bench: GOSWAMI,P.K.
Case number: Appeal Criminal 425 of 1974

12 November 1975
Supreme Court
17 pages
A.B. ABDUL KADIR & ORS ETC. Vs STATE OF KERALA

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 1689 of 1972

12 November 1975
Supreme Court
3 pages
MUNIR SAYED IBNA HUSSAIN Vs THE STATE OF MAHARASHTRA & ANR.

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Criminal 191 of 1971

11 November 1975
Supreme Court
4 pages
BALWANT SINGH Vs STATE OF PUNJAB

Bench: UNTWALIA,N.L.
Case number: Appeal Criminal 301 of 1975

10 November 1975
Supreme Court
7 pages
M/S. NORTHERN INDIA IRON & STEEL CO ETC. A Vs STATE OF HARYANA & ANR

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 1306 of 1975

07 November 1975
Supreme Court
328 pages
INDIRA NEHRU GANDHI Vs RAJ NARAIN & ANR. & VICE VERSA

Bench: A.N. RAY (CJ),H.R. KHANNA,K.K. MATHEW,M.H. BEG,Y.V. CHANDRACHUD
Case number: Appeal (civil) 887 of 1975

06 November 1975
Supreme Court
7 pages
BADRI Vs STATE OF RAJASTHAN

Bench: GOSWAMI,P.K.
Case number: Appeal Criminal 61 of 1972

06 November 1975
Supreme Court
3 pages
MANGU AND ANR. Vs STATE OF RAJASTHAN

Case number: Appeal (crl.) 135 of 1971

06 November 1975
Supreme Court
12 pages
AFSAR SHEIKH AND ANR. Vs SOLEMAN BIBI AND ORS.

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 898 of 1968

24 October 1975
Supreme Court
3 pages
THE STATE OF MYSORE Vs C. N. VIJENDRA RAO

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Civil 167 of 1969