Judgements

MAULAVI ABDUR RUB FIROZE AHMED & CO. Vs JAY KRISHNA ARORA

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 1937 of 1974

STATE OF HARYANA AND ANR. Vs JIWAN SINGH

Bench: GUPTA,A.C.
Case number: Appeal Civil 852 of 1968

VIDYA SAGAR Vs SUDESH KUMARI & OTHERS

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 1537 of 1974

P. KUMARASWAMY Vs STATE TRANSPORT APPELLATE TRIBUNAL, MADRAS AND ANR.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 1266 of 1975

MANAGEMENT OF NATIONAL PROJECTS CONSTRUCTION CORPORATIONLTD Vs THEIR WORKMEN & ORS.

Bench: ALAGIRISWAMI,A.
Case number: Appeal Civil 2163 of 1969

JOINT SECRETARY TO THE GOVERNMENT OF INDIA & ORS. Vs KHILLU RAM AND ANR.

Bench: GUPTA,A.C.
Case number: Appeal Civil 862 of 1968

DUNLOP INDIA LTD. Vs UNION OF INDIA AND ORS

UNION OF INDIA & ORS, Vs SECURITY AND FINANCE (P) LTD.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 897 of 1968

STATE OF PUNJAB AND ANOTHER Vs SHAMLAL MURARI & ANR

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 1415 of 1975

STATE OF PUNJAB & ORS. Vs BALBIR SINGH ETC. ETC.

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 2029 of 1968

SURJIT LAL CHHABDA Vs COMMISSIONER OF INCOME TAX, BOMBAY

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Civil 1819 of 1970

STATE OF ASSAM & ANR. Vs J. N. ROY BISWAS

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 899 of 1968

WORKMEN OF INDIAN STANDARDS INSTITUTION Vs MANAGEMENT OF INDIAN STANDARDS INSTITUTION

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 1297 of 1970

HEALTHWAYS DAIRY PRODUCTS CO. Vs UNION OF INDIA

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 1257 of 1973

MANDYALA GOVINDU & CO. Vs COMMISSIONER OF INCOME TAX, ANDHRA PRADESH

Bench: GUPTA,A.C.
Case number: Appeal Civil 63 of 1971