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02 April 1976
Supreme Court 6 pages INDIAN ALUMINIUM CABLES LTD. Vs STATE OF HARYANA
Bench: RAY,A.N. (CJ) |
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02 April 1976
Supreme Court 5 pages STATE OF U.P. Vs POOSU AND ANOTHER
Bench: RAY, A.N. (CJ),BEG, M. HAMEEDULLAH,SARKARIA, RANJIT SINGH,SHINGAL, P.N.,SINGH, JASWANT |
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02 April 1976
Supreme Court 7 pages UNION OF INDIA Vs OM PARKASH
Case number: Appeal (civil) 1284 of 1968 |
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01 April 1976
Supreme Court 9 pages UNDAVILLI NAGARATHNAM & ANR. Vs REDDI SATYANARAYANA MURTHI & ORS.
Case number: Appeal (civil) 1048 of 1968 |
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31 March 1976
Supreme Court 4 pages STATE OF MAHARASHTRA Vs NARAYAN VYANKATESH DESHPANDE
Bench: BHAGWATI,P.N. |
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31 March 1976
Supreme Court 8 pages COLLECTOR OF CUSTOMS & ORS Vs PEDNKAR AND COMPANY (PRIVATE) LIMITED (IN LIQUIDATION) &ANR
Case number: Appeal (civil) 1434 of 1968 |
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30 March 1976
Supreme Court 10 pages INCOME TAX OFFICER, I WARD, DIST, VI, CALCUTTA & ORS. Vs LAKHMANI MEWAL DAS
Bench: KHANNA,HANS RAJ |
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30 March 1976
Supreme Court 5 pages STATE OF ORISSA Vs M/S. DINABANDHU SAHU & SONS
Bench: GOSWAMI,P.K. |
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30 March 1976
Supreme Court 9 pages YOGIRAJ CHARITY TRUST Vs COMMISSIONER OF INCOME-TAX, NEW DELHI
Bench: RAY,A.N. (CJ) |
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29 March 1976
Supreme Court 6 pages TIRLOK SINGH & CO. Vs DISTRICT MAGISTRATE, LUCKNOW & ORS.
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26 March 1976
Supreme Court 12 pages STATE OF ANDHRA PRADESH Vs K. VENKATA REDDY & OTHERS
Bench: SARKARIA,RANJIT SINGH |
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26 March 1976
Supreme Court 6 pages K. L. SHINDE Vs STATE OF MYSORE
Bench: SINGH,JASWANT |
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26 March 1976
Supreme Court 10 pages ACHUTANANDA PUROHIT AND ORS. Vs THE STATE OF ORISSA
Bench: KRISHNAIYER,V.R. |
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25 March 1976
Supreme Court 8 pages SOUTH INDIA COIR MILLS POOCHAKKAL Vs THE ADDITIONAL COLLECTOR OF CUSTOMS AND CENTRAL EXCISE ANDA
Case number: Appeal (civil) 244 of 1976 |
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25 March 1976
Supreme Court 8 pages NATIONAL TRANSPORT COMPANY Vs STATE OF BIHAR
Case number: Appeal (civil) 1462 of 1971 |