|
22 March 1976
Supreme Court 39 pages SYED MOHD. SALIE LABBAI (DEAD) BY L.RS. AND ORS. Vs MOHD. HANIFS (DEAD) BY L.RS. AND ORS.
Case number: Appeal (civil) 1223 of 1968 |
|
22 March 1976
Supreme Court 4 pages G. A. GALIAKOTWALA & CO. (P) LTD., MADRAS Vs THE STATE OF MADRAS
Bench: RAY,A.N. (CJ) |
|
22 March 1976
Supreme Court 6 pages MAHESHWAR PRASAD SRIVASTAVA & ANR. Vs SURESH SINGH AND ORS.
Bench: CHANDRACHUD,Y.V. |
|
22 March 1976
Supreme Court 5 pages SRI VIJAYLAKSHMI RICE MILLS, NEW CONTRACTORS COMPANY ETC. Vs STATE OF ANDHRA PRADESH
Bench: SINGH,JASWANT |
|
19 March 1976
Supreme Court 5 pages HUKAM CHAND MILLS LTD. INDORE Vs COMMISSIONER OF INCOME TAX, BOMBAY
Bench: KHANNA,HANS RAJ |
|
18 March 1976
Supreme Court 22 pages STATE OF HARYANA & ANR. Vs CHANAN MAL ETC.
Bench: BEG,M. HAMEEDULLAH |
|
18 March 1976
Supreme Court 3 pages CHANAN SINGH Vs REGISTRAR, CO-OP. SOCIETIES, PUNJAB & ORS.
Bench: KRISHNAIYER,V.R. |
|
18 March 1976
Supreme Court 5 pages KULCHHINDER SINGH & ORS. Vs HARDAYAL SINGH BRAR & ORS.
Bench: KRISHNAIYER,V.R. |
|
18 March 1976
Supreme Court 7 pages VEERA IBRAHIM Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 234 of 1971 |
|
17 March 1976
Supreme Court 10 pages BOARD OF REVENUE ETC. Vs A. M. ANSARI ETC.
Bench: SINGH,JASWANT |
|
17 March 1976
Supreme Court 6 pages AZAMJAHI MILLS LTD. HYDERABAD Vs THE COMMISSIONER OF INCOME TAX,HYDERABAD
Bench: KHANNA,HANS RAJ |
|
17 March 1976
Supreme Court 9 pages MAINA SINGH Vs STATE OF RAJASTHAN
Bench: SHINGAL,P.N. |
|
12 March 1976
Supreme Court 8 pages K. V. NARAYANAN Vs K. V. RANGANANDHAN & ORS.
Bench: SINGH,JASWANT |
|
12 March 1976
Supreme Court 8 pages HARBANSLAL JAGMOHANDAS & ANR. Vs PRABHUDAS SHIVLAL
Bench: RAY,A.N. (CJ) |
|
11 March 1976
Supreme Court 4 pages SANTI RANJAN DASS GUPTA Vs M/S DASURAM MIRZAMAL
Bench: RAY,A.N. (CJ) |