Showing 35746 - 35760 of 41947 judgements
14 April 1976
Supreme Court
12 pages
H.C. SARIN Vs UNION OF INDIA

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 1097 of 1970

08 April 1976
Supreme Court
4 pages
SETH BALGOPAL DAS Vs THE STATE OF U.P. & ORS.

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Civil 222 of 1975

08 April 1976
Supreme Court
3 pages
GENERAL MANAGER, SOUTHERN RAILWAY, MADRAS Vs T M. PARAMASIVAM

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Civil 571 of 1972

08 April 1976
Supreme Court
4 pages
STATE OF KARNATAKA AND ANR. ETC. Vs ELIZABETH MAYNE AND ANR. ETC.

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 1867 of 1975

08 April 1976
Supreme Court
7 pages
COMMISSIONER OF WEALTH TAX, WEST BENGAL Vs BISHWANATH CHATTERJEE AND OTHERS

Bench: RAY, A.N. (CJ),BEG, M. HAMEEDULLAH,SARKARIA, RANJIT SINGH,SHINGAL, P.N.,SINGH, JASWANT
Case number: Appeal Civil 1101 of 1969

07 April 1976
Supreme Court
9 pages
STATE OF GUJARAT Vs CHATRABHUJ MAGANLAL AND ANOTHER

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Criminal 212 of 1971

07 April 1976
Supreme Court
5 pages
RATNA SUGAR MILLS CO. LTD. Vs STATE OF U.P. AND OTHERS

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 1076 of 1971

07 April 1976
Supreme Court
9 pages
JOSE DA COSTA & ANOTHER Vs BASCORA SADASHIVA SINAI NARCORNIM & ANR.

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 1521 of 1968

06 April 1976
Supreme Court
10 pages
CHATURDAS BHAGWANDAS PATEL. Vs THE STATE OF GUJARAT

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Criminal 250 of 1971

06 April 1976
Supreme Court
6 pages
PRINCIPAL, GUNTUR MEDICAL COLLEGE, GUNTUR Vs Y.MOHAN RAO

Bench: RAY, A.N. (CJ),BHAGWATI, P.N.,GUPTA, A.C.,FAZALALI, SYED MURTAZA,SINGH, JASWANT
Case number: Appeal Civil 984 of 1975

06 April 1976
Supreme Court
4 pages
KAYS CONCERN Vs UNION OF INDIA & ORS.

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 1633 of 1968

05 April 1976
Supreme Court
3 pages
PREM KAKAR Vs STATE OF HARYANA AND ANR.

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 119 of 1975

05 April 1976
Supreme Court
10 pages
B.PRABHAKARA RAO. Vs DESARI PANAKALALA RAO & ORS & OTHERS

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 1989 of 1975

05 April 1976
Supreme Court
9 pages
I.N. SUBBA REDDY Vs ANDHRA UNIVERSITY & ORS.

Bench: SINGH,JASWANT
Case number: Appeal Civil 1632 of 1974

05 April 1976
Supreme Court
10 pages
MOHATTA BROTHERS Vs BHARAT SURYODAYA MILLS Co. LTD., AHMEDABAD

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 2075 of 1968