|
05 May 1976
Supreme Court 10 pages K RAMACHANDRA REDDY & ANR. Vs THE PUBLIC PROSECUTOR
Bench: FAZALALI,SYED MURTAZA |
|
05 May 1976
Supreme Court 10 pages EXCISE COMMISSIONER. U.P., ALLAHABAD Vs RAM KUMAR
Bench: SINGH,JASWANT |
|
04 May 1976
Supreme Court 8 pages DEVARAPALLl LAKSHMINARAYANA REDDY & ORS. Vs V.NARAYANA REDDY & ORS.
Case number: Appeal (crl.) 219 of 1975 |
|
04 May 1976
Supreme Court 5 pages VISHWA VIJAI BHARTI Vs FAKHRUL HASAN & ORS.
Case number: Appeal (civil) 1122 of 1970 |
|
04 May 1976
Supreme Court 8 pages MOHAN MEAKlN BREWERIES LTD. Vs EXCISE & TAXATION COMMER. CHANDIGARH & ORS.
Case number: Appeal (civil) 582 of 1971 |
|
03 May 1976
Supreme Court 7 pages DELHI CLOTH & GENERAL MILLS CO. LTD. & ORS. Vs R. R. GUPTA, COMMERCIAL TAX OFFICER, JAIPUR & ANR.
Case number: Writ Petition (Civil) 49 of 1973 |
|
03 May 1976
Supreme Court 5 pages M/S. GAURI SHANKAR, CHANDRABHAN Vs C.I.T., U.P., LUCKNOW
Bench: SINGH,JASWANT |
|
30 April 1976
Supreme Court 3 pages S.NARAYAN IYER Vs UNION OF INDIA & ANR.
Bench: RAY, A.N. (CJ),BEG, M. HAMEEDULLAH,SARKARIA, RANJIT SINGH,SHINGAL, P.N.,SINGH, JASWANT |
|
30 April 1976
Supreme Court 9 pages SIEMENS ENGINEERING & MANUFACTURING CO. OF INDIA LIMITED Vs UNION OF INDIA & ANR.
Bench: BHAGWATI,P.N. |
|
29 April 1976
Supreme Court 7 pages COMMR. OF WEALTH TAX, MADRAS & ORS. Vs LATE R. SRIDHARAN BY L.Rs.
Bench: A.N. Ray, C.J.,Jaswant Singh,M.H. Beg,P.N. Shinghal,R.S. Sarkaria |
|
28 April 1976
Supreme Court 6 pages UNION OF INDIA Vs PREM KUMAR JAIN & ORS. ETC.
Case number: Appeal (civil) 2289 of 1969 |
|
28 April 1976
Supreme Court 286 pages ADDITIONAL DISTRICT MAGISTRATE, JABALPUR Vs S. S. SHUKLA ETC. ETC.
Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,BEG, M. HAMEEDULLAH,CHANDRACHUD, Y.V.,BHAGWATI, P.N. |
|
26 April 1976
Supreme Court 13 pages TEA ESTATE INDIA (P) LTD. Vs COMMISSIONER OF INCOME-TAX
Bench: KHANNA,HANS RAJ |
|
26 April 1976
Supreme Court 12 pages STATE OF GUJARAT (COMMISSIONER OF SALES TAX, AHMEDABAD) Vs M/S. VARIETY BODY BUILDERS
Bench: GOSWAMI,P.K. |
|
26 April 1976
Supreme Court 8 pages COMMISSIONER OF SALES TAX, GUJARAT Vs M/S. SABARMATI RETI UDYOG SAHAKARI MANDALI LTD.
Bench: GOSWAMI,P.K. |