Showing 35716 - 35730 of 41947 judgements
05 May 1976
Supreme Court
10 pages
K RAMACHANDRA REDDY & ANR. Vs THE PUBLIC PROSECUTOR

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 143 of 1975

05 May 1976
Supreme Court
10 pages
EXCISE COMMISSIONER. U.P., ALLAHABAD Vs RAM KUMAR

Bench: SINGH,JASWANT
Case number: Appeal Civil 276 of 1975

04 May 1976
Supreme Court
8 pages
DEVARAPALLl LAKSHMINARAYANA REDDY & ORS. Vs V.NARAYANA REDDY & ORS.

Case number: Appeal (crl.) 219 of 1975

04 May 1976
Supreme Court
5 pages
VISHWA VIJAI BHARTI Vs FAKHRUL HASAN & ORS.

Case number: Appeal (civil) 1122 of 1970

04 May 1976
Supreme Court
8 pages
MOHAN MEAKlN BREWERIES LTD. Vs EXCISE & TAXATION COMMER. CHANDIGARH & ORS.

Case number: Appeal (civil) 582 of 1971

03 May 1976
Supreme Court
7 pages
DELHI CLOTH & GENERAL MILLS CO. LTD. & ORS. Vs R. R. GUPTA, COMMERCIAL TAX OFFICER, JAIPUR & ANR.

Case number: Writ Petition (Civil) 49 of 1973

03 May 1976
Supreme Court
5 pages
M/S. GAURI SHANKAR, CHANDRABHAN Vs C.I.T., U.P., LUCKNOW

Bench: SINGH,JASWANT
Case number: Appeal Civil 886 of 1971

30 April 1976
Supreme Court
3 pages
S.NARAYAN IYER Vs UNION OF INDIA & ANR.

Bench: RAY, A.N. (CJ),BEG, M. HAMEEDULLAH,SARKARIA, RANJIT SINGH,SHINGAL, P.N.,SINGH, JASWANT
Case number: Appeal Civil 325 of 1970

30 April 1976
Supreme Court
9 pages
SIEMENS ENGINEERING & MANUFACTURING CO. OF INDIA LIMITED Vs UNION OF INDIA & ANR.

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 1277 of 1968

29 April 1976
Supreme Court
7 pages
COMMR. OF WEALTH TAX, MADRAS & ORS. Vs LATE R. SRIDHARAN BY L.Rs.

Bench: A.N. Ray, C.J.,Jaswant Singh,M.H. Beg,P.N. Shinghal,R.S. Sarkaria

28 April 1976
Supreme Court
6 pages
UNION OF INDIA Vs PREM KUMAR JAIN & ORS. ETC.

Case number: Appeal (civil) 2289 of 1969

28 April 1976
Supreme Court
286 pages
ADDITIONAL DISTRICT MAGISTRATE, JABALPUR Vs S. S. SHUKLA ETC. ETC.

Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,BEG, M. HAMEEDULLAH,CHANDRACHUD, Y.V.,BHAGWATI, P.N.
Case number: Appeal Criminal 279 of 1975

26 April 1976
Supreme Court
13 pages
TEA ESTATE INDIA (P) LTD. Vs COMMISSIONER OF INCOME-TAX

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 1491 of 1971

26 April 1976
Supreme Court
12 pages
STATE OF GUJARAT (COMMISSIONER OF SALES TAX, AHMEDABAD) Vs M/S. VARIETY BODY BUILDERS

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 1492 of 1971

26 April 1976
Supreme Court
8 pages
COMMISSIONER OF SALES TAX, GUJARAT Vs M/S. SABARMATI RETI UDYOG SAHAKARI MANDALI LTD.

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 1512 of 1971