Showing 35731 - 35745 of 41947 judgements
23 April 1976
Supreme Court
8 pages
SMT. NAGAWWA Vs VEERANNA SHIVALlNGAPPA KONJALGI

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 99 of 1976

23 April 1976
Supreme Court
2 pages
R. DAYANANDA SAGAR ETC. Vs VATAL NAGARAJ ETC.

Bench: KRISHNAIYER,V.R.
Case number: Review Petition (Civil) 43 of 1975

23 April 1976
Supreme Court
10 pages
ARAM KANAI JAMINI RANJAN PAL PVT. LTD. Vs MEMBER BOARD OF REVENUE, WEST BENGAL

Case number: Appeal (civil) 669 of 1971

21 April 1976
Supreme Court
9 pages
SRIDHAR SUAR & ANR. Vs SHRI JAGAN NATH TEMPLE & OTHERS

Bench: SINGH,JASWANT
Case number: Appeal Civil 491 of 1975

20 April 1976
Supreme Court
10 pages
ANIRUDH PRASAD Vs RAJESHWARI SAROJ DAS & OTHERS

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Civil 714 of 1975

20 April 1976
Supreme Court
4 pages
NEW DELHI MUNICIPAL COMMITTEE Vs KALU RAM & ANR.

Case number: Appeal (civil) 988 of 1968

19 April 1976
Supreme Court
0 pages
CHANDRA MOHAN Vs STATE OF U.P. & ORS.

Bench: A.N. RAY (CJ),M.H. BEG,R.S. SARKARIA,P.N. SHINGAL,J. SINGH
Case number: Appeal (civil) 1703 of 1969

15 April 1976
Supreme Court
5 pages
HIRALAL THAKORLAL DALAL Vs BROACH MUNICIPALITY & ORS.

Bench: RAY, A.N. (CJ),BEG, M. HAMEEDULLAH,SARKARIA, RANJIT SINGH,SHINGAL, P.N.,SINGH, JASWANT
Case number: Appeal Civil 1823 of 1969

15 April 1976
Supreme Court
8 pages
STATE OF ORISSA ETC. Vs ARUN KUMAR PATNAIK & ANR. ETC.

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Civil 1739 of 1974

15 April 1976
Supreme Court
7 pages
PUNJAB UNIVERSITY, CHANDIGARH Vs VIJAY SINGH LAMBA ETC. ETC.

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Civil 1121 of 1975

15 April 1976
Supreme Court
8 pages
LONANKUTTY Vs THOMMAN & ANOTHER

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Civil 1283 of 1973

14 April 1976
Supreme Court
25 pages
MOHD. YASIN SHAH Vs ALI AKBAR KHAN

Bench: FAZALALI,SYED MURTAZA
Case number: Writ Petition (Civil) 132 of 1951

14 April 1976
Supreme Court
6 pages
DHARAM CHAND JAIN Vs THE STATE OF BIHAR

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 1414 of 1968

14 April 1976
Supreme Court
5 pages
STATE OF GUJARAT & ORS. Vs AMBALAL HAIDERBHAI ETC.

Bench: SINGH,JASWANT
Case number: Appeal Civil 967 of 1971

14 April 1976
Supreme Court
5 pages
STATE OF GUJARAT Vs MUSAMIYAN IMAM HAIDER BUX RAZVI AND ANR. ETC. ETC.

Case number: Appeal (civil) 1870 of 1970