Showing 35806 - 35820 of 41947 judgements
11 March 1976
Supreme Court
5 pages
NATHA SINGH & ORS. Vs THE FINANCIAL COMMISSIONER, TAXATION, PUNJAB & ORS.

Case number: Appeal (civil) 1308 of 1968

11 March 1976
Supreme Court
6 pages
UNION OF INDIA AND ORS. Vs SUGAULI SUGAR WORKS (P) LTD.

Case number: Appeal (civil) 1562 of 1971

10 March 1976
Supreme Court
3 pages
KISHORI LAL Vs BIRDHI LAL & ORS.

Bench: SINGH,JASWANT
Case number: Appeal Civil 1436 of 1975

10 March 1976
Supreme Court
4 pages
THAKUR KAMTA PRASAD SINGH (DEAD) BY L.Rs. Vs THE STATE OF BIHAR

Case number: Appeal (civil) 1436 of 1968

10 March 1976
Supreme Court
6 pages
COMMISSIONER OF WEALTH TAX Vs HINDUSTAN MOTORS LIMITED

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 894 of 1971

10 March 1976
Supreme Court
22 pages
MUMBAI KAMGAR SABHA, BOMBAY Vs M/S ABDULBHAI FAIZULLABHAI & ORS.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 61 of 1971

09 March 1976
Supreme Court
6 pages
BECHAN PANDEY & ORS. Vs DULHIN JANKI DEVI & OTHERS

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 1432 of 1968

09 March 1976
Supreme Court
13 pages
STATE OF GUJARAT & ORS. Vs GUJARAT REVENUE TRIBUNAL & ORS.

Case number: Appeal (civil) 1804 of 1970

09 March 1976
Supreme Court
5 pages
ANNAPURNA CARBON INDUSTRIES co. Vs STATE OF ANDHRA PRADESH

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Civil 630 of 1971

08 March 1976
Supreme Court
10 pages
REGIONAL MANAGER & ANR. Vs PAWAN KUMAR DUBEY

Bench: RAY,A.N. (CJ)
Case number: Appeal Criminal 1844 of 1975

08 March 1976
Supreme Court
4 pages
PUWADA VENKATESWARA RAO Vs CHIDAMANA VENKATA RAMANA

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Civil 2534 of 1969

04 March 1976
Supreme Court
4 pages
STATE OF MADRAS Vs K. N. SHANMUGHA MUDALLAR & ORS.

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 1425 of 1968

03 March 1976
Supreme Court
4 pages
P. PHILIP Vs THE DIRECTOR OF ENFORCEMENT, NEW DELHI &ANOTHER

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Criminal 76 of 1976

01 March 1976
Supreme Court
12 pages
DHANESHWARBUWA GURU PURSHOTTAMBUWA OWNER OF SHRI VITHALRUKH Vs THE CHARITY COMMISSIONER, STATE OF BOMBAY

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 1231 of 1968

01 March 1976
Supreme Court
14 pages
UNION OF INDIA Vs STEEL STOCK HOLDERS' SYNDICATE, POONA

Case number: Appeal (civil) 1237 of 1968