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11 March 1976
Supreme Court 5 pages NATHA SINGH & ORS. Vs THE FINANCIAL COMMISSIONER, TAXATION, PUNJAB & ORS.
Case number: Appeal (civil) 1308 of 1968 |
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11 March 1976
Supreme Court 6 pages UNION OF INDIA AND ORS. Vs SUGAULI SUGAR WORKS (P) LTD.
Case number: Appeal (civil) 1562 of 1971 |
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10 March 1976
Supreme Court 3 pages KISHORI LAL Vs BIRDHI LAL & ORS.
Bench: SINGH,JASWANT |
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10 March 1976
Supreme Court 4 pages THAKUR KAMTA PRASAD SINGH (DEAD) BY L.Rs. Vs THE STATE OF BIHAR
Case number: Appeal (civil) 1436 of 1968 |
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10 March 1976
Supreme Court 6 pages COMMISSIONER OF WEALTH TAX Vs HINDUSTAN MOTORS LIMITED
Bench: GOSWAMI,P.K. |
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10 March 1976
Supreme Court 22 pages MUMBAI KAMGAR SABHA, BOMBAY Vs M/S ABDULBHAI FAIZULLABHAI & ORS.
Bench: KRISHNAIYER,V.R. |
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09 March 1976
Supreme Court 6 pages BECHAN PANDEY & ORS. Vs DULHIN JANKI DEVI & OTHERS
Bench: KHANNA,HANS RAJ |
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09 March 1976
Supreme Court 13 pages STATE OF GUJARAT & ORS. Vs GUJARAT REVENUE TRIBUNAL & ORS.
Case number: Appeal (civil) 1804 of 1970 |
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09 March 1976
Supreme Court 5 pages ANNAPURNA CARBON INDUSTRIES co. Vs STATE OF ANDHRA PRADESH
Bench: BEG,M. HAMEEDULLAH |
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08 March 1976
Supreme Court 10 pages REGIONAL MANAGER & ANR. Vs PAWAN KUMAR DUBEY
Bench: RAY,A.N. (CJ) |
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08 March 1976
Supreme Court 4 pages PUWADA VENKATESWARA RAO Vs CHIDAMANA VENKATA RAMANA
Bench: BEG,M. HAMEEDULLAH |
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04 March 1976
Supreme Court 4 pages STATE OF MADRAS Vs K. N. SHANMUGHA MUDALLAR & ORS.
Bench: KHANNA,HANS RAJ |
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03 March 1976
Supreme Court 4 pages P. PHILIP Vs THE DIRECTOR OF ENFORCEMENT, NEW DELHI &ANOTHER
Bench: SARKARIA,RANJIT SINGH |
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01 March 1976
Supreme Court 12 pages DHANESHWARBUWA GURU PURSHOTTAMBUWA OWNER OF SHRI VITHALRUKH Vs THE CHARITY COMMISSIONER, STATE OF BOMBAY
Bench: GOSWAMI,P.K. |
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01 March 1976
Supreme Court 14 pages UNION OF INDIA Vs STEEL STOCK HOLDERS' SYNDICATE, POONA
Case number: Appeal (civil) 1237 of 1968 |