Showing 35776 - 35790 of 41947 judgements
25 March 1976
Supreme Court
4 pages
MOHAN SINGH MALHI Vs STATE OF PUNJAB

Bench: SINGH,JASWANT
Case number: Appeal Civil 1601 of 1970

24 March 1976
Supreme Court
7 pages
HOMELY INDUSTRIES Vs THE SALES TAX OFFICER, SECTOR V, KANPUR

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 1176 of 1971

24 March 1976
Supreme Court
11 pages
MUNICIPAL CORPORATION OF CITY OF HUBLI Vs SUBHA RAO HANUMATHARAO PRAYAG & ORS.

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 2406 of 1968

24 March 1976
Supreme Court
7 pages
BHAGWAN DASS Vs STATE OF U.P. AND ORS.

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Civil 1044 of 1975

24 March 1976
Supreme Court
6 pages
THVL BOMBAY AMMONIA PVT. LTD. Vs STATE OF TAMIL NADU

Case number: Appeal (civil) 1699 of 1973

24 March 1976
Supreme Court
6 pages
RAMASWAMI AYYANGAR AND ORS. Vs STATE OF TAMIL NADU

Bench: UNTWALIA,N.L.
Case number: Appeal Criminal 251 of 1972

23 March 1976
Supreme Court
22 pages
MADHUKER G. E. PANKAKAR Vs JASWANT CHOBBILDAS RAJANI & ORS.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 1315 of 1975

23 March 1976
Supreme Court
5 pages
MAHAPALIKA OF CITY OF AGRA Vs AGRA BRICKKILN OWNERS' ASSOCIATION & ORS.

Case number: Appeal (civil) 2446 of 1969

23 March 1976
Supreme Court
17 pages
KANHAIYALAL Vs MANNALAL & OTHERS

Case number: Appeal (civil) 870 of 1974

23 March 1976
Supreme Court
7 pages
D. C. ROY Vs THE PRESIDING OFFICER, MADHYA PRADESH INDUSTRIAL COURT,INDO

Case number: Appeal (civil) 466 of 1970

23 March 1976
Supreme Court
7 pages
SHAW WALLACE & CO. LTD. Vs STATE OF TAMIL NADU

Bench: SINGH,JASWANT
Case number: Appeal Civil 795 of 1974

23 March 1976
Supreme Court
3 pages
CHHAGANBHAI NORSHINBHAI Vs SONI CHANDUBHAI GORDHANBHAI & ORS.

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Civil 88 of 1975

23 March 1976
Supreme Court
6 pages
A. DAMODARAN & ANR. Vs STATE OF KERALA & ORS.

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Civil 1464 of 1971

23 March 1976
Supreme Court
6 pages
SHAH MATHURADAS MAGANLAL & CO. Vs NAGAPPA SHANKARAPPA MALAGE & ORS.

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 450 of 1970

22 March 1976
Supreme Court
6 pages
UNION OF INDIA Vs JYOTI CHIT FUND & FINANCE & ORS.

Case number: Appeal (civil) 2179 of 1970