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25 March 1976
Supreme Court 4 pages MOHAN SINGH MALHI Vs STATE OF PUNJAB
Bench: SINGH,JASWANT |
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24 March 1976
Supreme Court 7 pages HOMELY INDUSTRIES Vs THE SALES TAX OFFICER, SECTOR V, KANPUR
Bench: GOSWAMI,P.K. |
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24 March 1976
Supreme Court 11 pages MUNICIPAL CORPORATION OF CITY OF HUBLI Vs SUBHA RAO HANUMATHARAO PRAYAG & ORS.
Bench: BHAGWATI,P.N. |
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24 March 1976
Supreme Court 7 pages BHAGWAN DASS Vs STATE OF U.P. AND ORS.
Bench: CHANDRACHUD,Y.V. |
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24 March 1976
Supreme Court 6 pages THVL BOMBAY AMMONIA PVT. LTD. Vs STATE OF TAMIL NADU
Case number: Appeal (civil) 1699 of 1973 |
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24 March 1976
Supreme Court 6 pages RAMASWAMI AYYANGAR AND ORS. Vs STATE OF TAMIL NADU
Bench: UNTWALIA,N.L. |
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23 March 1976
Supreme Court 22 pages MADHUKER G. E. PANKAKAR Vs JASWANT CHOBBILDAS RAJANI & ORS.
Bench: KRISHNAIYER,V.R. |
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23 March 1976
Supreme Court 5 pages MAHAPALIKA OF CITY OF AGRA Vs AGRA BRICKKILN OWNERS' ASSOCIATION & ORS.
Case number: Appeal (civil) 2446 of 1969 |
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23 March 1976
Supreme Court 17 pages KANHAIYALAL Vs MANNALAL & OTHERS
Case number: Appeal (civil) 870 of 1974 |
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23 March 1976
Supreme Court 7 pages D. C. ROY Vs THE PRESIDING OFFICER, MADHYA PRADESH INDUSTRIAL COURT,INDO
Case number: Appeal (civil) 466 of 1970 |
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23 March 1976
Supreme Court 7 pages SHAW WALLACE & CO. LTD. Vs STATE OF TAMIL NADU
Bench: SINGH,JASWANT |
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23 March 1976
Supreme Court 3 pages CHHAGANBHAI NORSHINBHAI Vs SONI CHANDUBHAI GORDHANBHAI & ORS.
Bench: BEG,M. HAMEEDULLAH |
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23 March 1976
Supreme Court 6 pages A. DAMODARAN & ANR. Vs STATE OF KERALA & ORS.
Bench: BEG,M. HAMEEDULLAH |
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23 March 1976
Supreme Court 6 pages SHAH MATHURADAS MAGANLAL & CO. Vs NAGAPPA SHANKARAPPA MALAGE & ORS.
Bench: RAY,A.N. (CJ) |
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22 March 1976
Supreme Court 6 pages UNION OF INDIA Vs JYOTI CHIT FUND & FINANCE & ORS.
Case number: Appeal (civil) 2179 of 1970 |