Showing 35701 - 35715 of 41947 judgements
19 July 1976
Supreme Court
16 pages
CONTROLLER OF ESTATE DUTY, GUJARAT Vs KANTILAL TRIKAMLAL

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 1095 of 1970

07 May 1976
Supreme Court
2 pages
R.R. DALAVAI Vs STATE OF TAMIL NADU

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Civil 1116 of 1975

07 May 1976
Supreme Court
9 pages
MAHENDRA SINGH DHANTWAL Vs HINDUSTAN MOTORS LTD. & ORS.

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 2574 of 1972

07 May 1976
Supreme Court
6 pages
COMMISSIONER OF AGRICULTURAL INCOME TAX, TRIVANDRUM Vs SMT. LUCY KOCHUVAREED

Bench: GUPTA,A.C.
Case number: Appeal Civil 793 of 1971

07 May 1976
Supreme Court
5 pages
DEWAN SINGH Vs STATE OF HARYANA & ANOTHER

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 27 of 1971

07 May 1976
Supreme Court
8 pages
MONOGRAM MILLS LTD. ETC. Vs THE STATE OF GUJARAT

Case number: Appeal (civil) 600 of 1975

07 May 1976
Supreme Court
6 pages
STATE OF HARYANA Vs INDER PRAKASH ANAND H.C.S. & OTHERS

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 2454 of 1972

07 May 1976
Supreme Court
18 pages
DIWAN BROS. Vs CENTRAL BANK OF INDIA, BOMBAY AND OTHERS

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 1370 of 1968

07 May 1976
Supreme Court
11 pages
DAMADILAL AND OTHERS Vs PARASHRAM AND OTHERS

Bench: GUPTA,A.C.
Case number: Appeal Civil 884 of 1968

07 May 1976
Supreme Court
12 pages
STATE OF ANDHRA PRADESH Vs BATHU PRAKASA RAO

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Criminal 100 of 1976

06 May 1976
Supreme Court
6 pages
R.C.SHARMA Vs UNION OF INDIA & ORS.

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Civil 1155 of 1971

06 May 1976
Supreme Court
6 pages
SAFALI ROY CHOUDHURY & ORS. Vs AMARENDRA KUMAR DUTTA

Bench: GUPTA,A.C.
Case number: Appeal Civil 1599 of 1968

06 May 1976
Supreme Court
7 pages
SUBHASH & ANOTHER Vs STATE OF U.P.

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Criminal 420 of 1974

06 May 1976
Supreme Court
16 pages
BARADAKANTA MISHRA Vs HIGH COURT OF ORISSA & ANOTHER

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 1512 of 1974

05 May 1976
Supreme Court
8 pages
STATE OF MADHYA PRADESH Vs RATAN SINGH & ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 246 of 1971