Showing 35671 - 35685 of 41947 judgements
20 August 1976
Supreme Court
7 pages
STATE OF KERALA AND ORS. Vs PHILOMINA, ETC. ETC. & ORS.

Bench: SHINGAL,P.N.
Case number: Appeal Civil 907 of 1974

20 August 1976
Supreme Court
24 pages
DALBIR KAUR & ORS. Vs STATE OF PUNJAB

Bench: GUPTA,A.C.
Case number: Appeal Criminal 232 of 1975

19 August 1976
Supreme Court
7 pages
STATE OF ANDHRA PRADESH Vs T. VENKATESWARA RAO

Case number: Crl.A. No.-000550-000550 / 1997
Diary number: 61696 / 1997
Advocates: GUNTUR PRABHAKAR Vs D. V. PADMA PRIYA

19 August 1976
Supreme Court
13 pages
CUSTODIAN OF EVACUEE PROPERTY Vs SMT. RABIA BAI

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 882 of 1975

19 August 1976
Supreme Court
5 pages
RAM PARTAP SHARMA AND ORS. Vs DAYA NAND AND ORS.

Bench: RAY,A.N. (CJ)
Case number: Appeal Criminal 39 of 1976

17 August 1976
Supreme Court
7 pages
INCOME-TAX OFFICER, LUCKNOW Vs M/S. S.B. SINGHAR SINGH & SONS & ANR.

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 1539 of 1971

17 August 1976
Supreme Court
5 pages
COMMISSIONER OF INCOME-TAX, LUCKNOW Vs MADHO PD. JATIA

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 1540 of 1971

17 August 1976
Supreme Court
7 pages
COMMISSIONER OF INCOME-TAX, WEST BENGAL-1,CALCUTTA Vs SIMON CARVES LIMITED

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 1313 of 1973

17 August 1976
Supreme Court
12 pages
SANTA SINGH Vs STATE OF PUNJAB

Bench: BHAGWATI,P.N.
Case number: Appeal Criminal 123 of 1955

17 August 1976
Supreme Court
8 pages
S. RAMASWAMY Vs UNION OF INDIA & ORS.

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Civil 381 of 1976

16 August 1976
Supreme Court
15 pages
LAND ACQUISITION OFFICER, CITY IMPROVEMENTTRUST BOARD Vs H. NARAYANAIAH ETC. ETC.

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Civil 644 of 1974

10 August 1976
Supreme Court
7 pages
PERFORMING RIGHT SOCIETY LTD. & ANR. Vs COMMISSIONER OF INCOME-TAX & OTHERS

Bench: GUPTA,A.C.
Case number: Appeal Civil 488 of 1975

06 August 1976
Supreme Court
13 pages
ADONI COTTON MILLS ETC. ETC. Vs THE ANDHRA PRADESH STATE ELECTRICITY BOARD &OTHERS

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 1241 of 1975

06 August 1976
Supreme Court
14 pages
STATE OF BIHAR & ANR. ETC. Vs KHAS KARANPURA COLLIERIES LTD. ETC.

Bench: SINGH,JASWANT
Case number: Appeal Civil 332 of 1965

06 August 1976
Supreme Court
11 pages
COMMISSIONER OF WEALTH-TAX, ANDHRA PRADESH Vs OFFICER-IN-CHARGE (COURT OF WARDS) PAIGAH

Bench: RAY, A.N. (CJ),BEG, M. HAMEEDULLAH,SARKARIA, RANJIT SINGH,SHINGAL, P.N.,SINGH, JASWANT
Case number: Appeal Civil 2552 of 1969