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20 August 1976
Supreme Court 7 pages STATE OF KERALA AND ORS. Vs PHILOMINA, ETC. ETC. & ORS.
Bench: SHINGAL,P.N. |
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20 August 1976
Supreme Court 24 pages DALBIR KAUR & ORS. Vs STATE OF PUNJAB
Bench: GUPTA,A.C. |
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19 August 1976
Supreme Court 7 pages STATE OF ANDHRA PRADESH Vs T. VENKATESWARA RAO
Case number: Crl.A. No.-000550-000550 / 1997 |
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19 August 1976
Supreme Court 13 pages CUSTODIAN OF EVACUEE PROPERTY Vs SMT. RABIA BAI
Bench: SARKARIA,RANJIT SINGH |
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19 August 1976
Supreme Court 5 pages RAM PARTAP SHARMA AND ORS. Vs DAYA NAND AND ORS.
Bench: RAY,A.N. (CJ) |
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17 August 1976
Supreme Court 7 pages INCOME-TAX OFFICER, LUCKNOW Vs M/S. S.B. SINGHAR SINGH & SONS & ANR.
Bench: SARKARIA,RANJIT SINGH |
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17 August 1976
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX, LUCKNOW Vs MADHO PD. JATIA
Bench: KHANNA,HANS RAJ |
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17 August 1976
Supreme Court 7 pages COMMISSIONER OF INCOME-TAX, WEST BENGAL-1,CALCUTTA Vs SIMON CARVES LIMITED
Bench: KHANNA,HANS RAJ |
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17 August 1976
Supreme Court 12 pages SANTA SINGH Vs STATE OF PUNJAB
Bench: BHAGWATI,P.N. |
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17 August 1976
Supreme Court 8 pages S. RAMASWAMY Vs UNION OF INDIA & ORS.
Bench: CHANDRACHUD,Y.V. |
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16 August 1976
Supreme Court 15 pages LAND ACQUISITION OFFICER, CITY IMPROVEMENTTRUST BOARD Vs H. NARAYANAIAH ETC. ETC.
Bench: BEG,M. HAMEEDULLAH |
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10 August 1976
Supreme Court 7 pages PERFORMING RIGHT SOCIETY LTD. & ANR. Vs COMMISSIONER OF INCOME-TAX & OTHERS
Bench: GUPTA,A.C. |
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06 August 1976
Supreme Court 13 pages ADONI COTTON MILLS ETC. ETC. Vs THE ANDHRA PRADESH STATE ELECTRICITY BOARD &OTHERS
Bench: RAY,A.N. (CJ) |
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06 August 1976
Supreme Court 14 pages STATE OF BIHAR & ANR. ETC. Vs KHAS KARANPURA COLLIERIES LTD. ETC.
Bench: SINGH,JASWANT |
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06 August 1976
Supreme Court 11 pages COMMISSIONER OF WEALTH-TAX, ANDHRA PRADESH Vs OFFICER-IN-CHARGE (COURT OF WARDS) PAIGAH
Bench: RAY, A.N. (CJ),BEG, M. HAMEEDULLAH,SARKARIA, RANJIT SINGH,SHINGAL, P.N.,SINGH, JASWANT |