Judgements

AMRITLAL NATHUBHAI SHAH AND OTHERS Vs UNION GOVERNMENT OF INDIA AND ANOTHER

Bench: SHINGAL,P.N.
Case number: Appeal Civil 1554 of 1972

OIL AND NATURAL GAS COMMISSION Vs STATE OF BIHAR AND OTHERS

Case number: Writ Petition (Civil) 74 of 1975

CONTROLLER OF ESTATE DUTY, KERALA Vs V. VENUGOPALA VARMA RAJAH

Bench: RAY, A.N. (CJ),BEG, M. HAMEEDULLAH,SARKARIA, RANJIT SINGH,SHINGAL, P.N.,SINGH, JASWANT
Case number: Appeal Civil 2000 of 1969

SRIRAM PASRICHA Vs JAGANNATH & ORS.

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 1223 of 1975

RESERVE BANK OF INDIA Vs N. C. PALIWAL & OTHERS

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 1231 of 1973

D.H. MANIAR & ORS. Vs WAMAN LAXMAN KUDAV

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 212 of 1976

SONE VALLEY PORTLAND CEMENT CO. LTD. Vs THE GENERAL, MINING SYNDICATE PVT. LTD.

Bench: SINGH,JASWANT
Case number: Appeal Civil 1250 of 1968

STATE OF ORISSA Vs CHANDRIKA MOHAPATRA & ORS.

Bench: BHAGWATI,P.N.
Case number: Appeal Criminal 308 of 1975

Y.B. PATIL AND ORS. Vs Y.L. PATIL

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 1298 of 1968

STATE OF KARNATAKA AND ANOTHER Vs M. FARIDA AND OTHERS

Bench: RAY, A.N. (CJ),BHAGWATI, P.N.,GUPTA, A.C.,FAZALALI, SYED MURTAZA,SINGH, JASWANT
Case number: Appeal Civil 1261 of 1975

SHANTILAL THAKORDAS & ORS. Vs CHIMANLAL MAGANLAL TELWALA

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 487 of 1976

TATA ENGINEERING & LOCOMOTIVE COMPANY LTD. Vs GRAM PANCHAYAT PIMPRI WAGHERE

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 2238 of 1979

PADMA UPPAL ETC. Vs STATE OF PUNJAB & ORS.

Bench: SINGH,JASWANT
Case number: Appeal Civil 2394 of 1972

KUMARI K.S. JAYASREE & ANR. Vs THE STATE OF KERALA & ANR.

CORPORATION OF THE CITY OF BANGALORE Vs B.T. KAMPANNA

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 623 of 1975