Showing 35686 - 35700 of 41947 judgements
05 August 1976
Supreme Court
5 pages
STATE OF ANDHRA PRADESH Vs S.N. NIZAMUDDIN ALl KHAN

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 1863 of 1968

05 August 1976
Supreme Court
3 pages
BINDESI-IWARI PRASAD SINGH Vs KALI SINGH

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 74 of 1976

05 August 1976
Supreme Court
7 pages
DAMODAR VALLEY CORPORATION Vs STATE OF BIHAR & ORS.

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 104 of 1970

04 August 1976
Supreme Court
9 pages
HASMUKHALAL DAHAYABHAI & ORS. ETC. ETC Vs STATE OF GUJARAT

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Civil 374 of 1976

04 August 1976
Supreme Court
6 pages
NARENDRAKUMAR J. MODI Vs COMMISSIONER OF INCOME TAX, GUJARAT II,AHMEDABAD

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 156 of 1971

04 August 1976
Supreme Court
5 pages
ARUN KSHETRAPAL Vs REGISTRAR, HIGH COURT, JABALPUR & ANR.

Bench: RAY,A.N. (CJ)
Case number: Appeal Criminal 21 of 1976

30 July 1976
Supreme Court
7 pages
ALEMBIC GLASS INDUSTRIES LTD. BARODA & OTHERS Vs THE WORKMEN & OTHERS

Bench: SHINGAL,P.N.
Case number: Appeal Civil 1951 of 1975

30 July 1976
Supreme Court
9 pages
UNION OF INDIA & ANR. Vs K.S. SUBRAMANIAN

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Civil 212 of 1975

30 July 1976
Supreme Court
3 pages
STATE OF PUNJAB & ANR. Vs V.P. DUGGAL & OTHERS

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 1207 of 1975

29 July 1976
Supreme Court
9 pages
FARID AHMED ABDUL SAMAD & ANR. Vs MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD & ANR.

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 481 of 1976

28 July 1976
Supreme Court
7 pages
G. SARANA Vs UNIVERSITY OF LUCKNOW & ORS.

Bench: SINGH,JASWANT
Case number: Appeal Civil 861 of 1975

27 July 1976
Supreme Court
5 pages
Vs

Bench: KRISHNAIYER,V.R.
Case number: /
Diary number: 1 / 6068

26 July 1976
Supreme Court
10 pages
JUGAL KISHORE PATNAIK Vs RATNAKAR MOHANTY

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 910 of 1975

21 July 1976
Supreme Court
22 pages
KARAM CHAND THAPAR & BROS. (COAL SALES)LIMITED Vs STATE OF .UTTAR PRADESH AND ANOTHER

Bench: GUPTA,A.C.
Case number: Appeal Civil 928 of 1975

19 July 1976
Supreme Court
8 pages
MURLIDHAR MEGHRAJ LOYA ETC. Vs STATE OF MAHARASHTRA ETC.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Criminal 314 of 1976