|
22 September 1976
Supreme Court 6 pages MOHAMMAD ASLAM Vs STATE OF UTTAR PRADESH
Bench: KRISHNAIYER,V.R. |
|
22 September 1976
Supreme Court 7 pages JANGBIR Vs MAHAVIR PRASAD GUPTA
Bench: BEG,M. HAMEEDULLAH |
|
22 September 1976
Supreme Court 5 pages SREE GAJANANA MOTOR TRANSPORT CO. LTD. Vs THE STATE OF KARNATAKA AND ORS.
Bench: BEG,M. HAMEEDULLAH |
|
21 September 1976
Supreme Court 11 pages P.K. BADIANI Vs THE COMMISSIONER OF INCOME TAX, BOMBAY
Bench: UNTWALIA,N.L. |
|
21 September 1976
Supreme Court 13 pages CONTROLLER OF ESTATE DUTY, KERALA Vs M/S. R.V. VISHWANATHAN & ORS.
Bench: KHANNA,HANS RAJ |
|
21 September 1976
Supreme Court 5 pages ENGLISH ELECTRIC COMPANY OF INDIA LTD. Vs THE DEPUTY COMMERCIAL TAX OFFICER & ORS.
Case number: Appeal (civil) 1838 of 1969 |
|
21 September 1976
Supreme Court 3 pages KHAZAN SINGH & ORS. Vs HUKAM SINGH & ORS.
Bench: KHANNA,HANS RAJ |
|
17 September 1976
Supreme Court 5 pages HARSHAD SINGH @ BABA PAHALVAN SINGH THAKURA Vs STATE OF GUJARAT
Case number: Appeal (crl.) 254 of 1976 |
|
16 September 1976
Supreme Court 10 pages STATE OF UTTAR PRADESH Vs LALAI SINGH YADAV
Bench: KRISHNAIYER,V.R. |
|
15 September 1976
Supreme Court 14 pages STATE OF ANDHRA PRADESH Vs RAYAVARAPU PUNNAYYA & ANOTHER
Bench: SARKARIA,RANJIT SINGH |
|
15 September 1976
Supreme Court 9 pages PREM BALLAB & ANR Vs THE STATE (DELHI ADMINISTRATION)
Bench: BHAGWATI,P.N. |
|
15 September 1976
Supreme Court 6 pages HINDUSTAN STEEL LTD. Vs THE PRESIDING OFFICER, LABOUR COURT, ORISSA AND ORS.
Case number: Appeal (civil) 1580 of 1970 |
|
14 September 1976
Supreme Court 8 pages SETH BENI CHAND (SINCE DEAD) NOW BY L.RS. Vs SMT. KAMLA KUNWAR AND OTHERS
Bench: CHANDRACHUD,Y.V. |
|
13 September 1976
Supreme Court 5 pages NANGTHOMBAM IBOMCHA SINGH Vs LEISANGHEM CHANDRAMANI SINGH & ORS.
Bench: KHANNA,HANS RAJ |
|
10 September 1976
Supreme Court 10 pages ASHFAQ Vs STATE (GOVT OF NCT OF DELHI)
Bench: BHAGWATI,P.N. |