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01 November 1976
Supreme Court 4 pages MAYENGHOAN RAHAMOHAN SINGH Vs THE CHIEF COMMISSIONER (ADMN.) MANIPUR ANDOTHERS
Case number: Appeal (civil) 2022 of 1969 |
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01 November 1976
Supreme Court 11 pages K. EAPEN CHACKO Vs THE PROVIDENT INVESTMENT COMPANY (P) LTD.
Bench: RAY,A.N. (CJ) |
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01 November 1976
Supreme Court 22 pages N.K. CHAUHAN & ORS. Vs STATE OF GUJARAT & ORS.
Bench: KRISHNAIYER,V.R. |
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29 October 1976
Supreme Court 5 pages MUNICIPAL CORPORATION, INDORE AND OTHERS Vs SMT. RATNA PRABHA AND OTHERS
Bench: SHINGAL,P.N. |
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29 October 1976
Supreme Court 3 pages STATE OF MAHARASHTRA AND ANR. Vs SHRI CHANDER KANT
Bench: RAY,A.N. (CJ) |
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29 October 1976
Supreme Court 15 pages STATE OF MAHARASHTRA ETC. Vs THE CENTRAL PROVINCES MANGANESE ORE CO. LTD.
Bench: BEG,M. HAMEEDULLAH |
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29 October 1976
Supreme Court 6 pages KERALA STATE ELECTRICITY BOARD, TRIVANDRUM Vs T.P.K.K. AMSOM AND BESOM, KERALA
Case number: Appeal (civil) 246 of 1975 |
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28 October 1976
Supreme Court 5 pages GEEP FLASHLIGHT INDUSTRIES LTD. Vs UNION OF INDIA AND ORS.
Bench: RAY,A.N. (CJ) |
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28 October 1976
Supreme Court 5 pages BINDUMATI BAI Vs NARBADA PRASAD
Bench: KHANNA,HANS RAJ |
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28 October 1976
Supreme Court 4 pages UNION OF INDIA Vs SITA RAM JAISWAL
Case number: Appeal (civil) 1762 of 1968 |
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27 October 1976
Supreme Court 12 pages UNION OF INDIA Vs MOKSH BUILDERS AND FINANCERS LTD. AND ORS. ETC.
Case number: Appeal (civil) 1739 of 1968 |
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27 October 1976
Supreme Court 6 pages STATE OF KERALA AND ORS. Vs K.A. GANGADHARAN
Bench: RAY,A.N. (CJ) |
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26 October 1976
Supreme Court 7 pages THIRU MANICKAM AND CO. Vs THE STATE OF TAMIL NADU
Case number: Appeal (civil) 1528 of 1971 |
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26 October 1976
Supreme Court 8 pages WILFRED D'SOUZA Vs FRANCIS MENINO JESUS FERRAO
Case number: Appeal (civil) 154 of 1976 |
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26 October 1976
Supreme Court 5 pages TIMBER KASHMIR PVT. LTD. ETC. ETC. Vs CONSERVATOR OF FORESTS, JAMMU & ORS. ETC.
Case number: Appeal (civil) 313 of 1973 |