Showing 35596 - 35610 of 41947 judgements
26 October 1976
Supreme Court
4 pages
COMMISSIONER, LUCKNOW DIVISION AND ORS. Vs KUMARI PREM LATA MISRA

Bench: GUPTA,A.C.
Case number: Appeal Civil 343 of 1974

25 October 1976
Supreme Court
11 pages
MC DOWELL & COMPANY LTD. ETC. Vs COMMERCIAL TAX OFFICER, VII CIRCLE, HYDERABAD ETC.

Case number: Appeal (civil) 248 of 1976

25 October 1976
Supreme Court
11 pages
JASWANT KAUR Vs AMRIT KAUR & ORS.

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Civil 1360 of 1975

20 October 1976
Supreme Court
5 pages
RUSTAMJI NASARVANJI DANGER Vs JORAM KUNVERJI GANATRA AND ORS.

Bench: GUPTA,A.C.
Case number: Appeal Civil 974 of 1975

20 October 1976
Supreme Court
24 pages
COMMISSIONER FOR HINDU RELIGIOUS & CHARITABLEENDOWMENTS, MY Vs RATNAVARMA HEGGADE (DECEASED) BY HIS L.RS.

Bench: SHINGAL,P.N.
Case number: Appeal Civil 111 of 1971

20 October 1976
Supreme Court
7 pages
VIJAYAWADA MUNICIPAL COUNCIL Vs ANDHRA PRADESH STATE ELECTRICITY BOARD & ANR.

Case number: Appeal (civil) 155 of 1971

20 October 1976
Supreme Court
7 pages
PATEL JETHABHAI CHATUR Vs STATE OF GUJARAT

Bench: BHAGWATI,P.N.
Case number: Appeal Criminal 385 of 1976

20 October 1976
Supreme Court
18 pages
LOON KARAN SETHIA ETC. Vs IVAN E. JOHN & ORS. ETC.

Bench: SINGH,JASWANT
Case number: Appeal Civil 644 of 1965

20 October 1976
Supreme Court
6 pages
SOUTH GUJARAT ROOFING TILES MANUFACTURERSASSOCIATION AND AN Vs STATE OF GUJARAT AND ANOTHER

Bench: GUPTA,A.C.
Case number: Appeal Civil 1947 of 1975

19 October 1976
Supreme Court
4 pages
UNION OF INDIA Vs STATE OF MYSORE

Case number: Appeal (civil) 1695 of 1968

18 October 1976
Supreme Court
5 pages
STATE OF UTTAR PRADESH Vs M/S. KORES (INDIA) LTD.

Bench: SINGH,JASWANT
Case number: Appeal Civil 1773 of 1971

15 October 1976
Supreme Court
5 pages
STATE OF PUNJAB & ORS. Vs LABHU RAM & ORS.

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Civil 1745 of 1968

15 October 1976
Supreme Court
6 pages
UNION OF INDIA Vs DR. R.D. NANJIAH AND ORS.

Case number: Appeal (civil) 1744 of 1968

15 October 1976
Supreme Court
15 pages
LAKHANLAL ETC. Vs THE STATE OF ORISSA & ORS.(with connected appeals)

Bench: SHINGAL,P.N.
Case number: Appeal Civil 351 of 1972

14 October 1976
Supreme Court
13 pages
NAWN ESTATES (P) LTD. Vs C.I.T., WEST BENGAL

Bench: SINGH,JASWANT
Case number: Appeal Civil 1760 of 1971