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26 October 1976
Supreme Court 4 pages COMMISSIONER, LUCKNOW DIVISION AND ORS. Vs KUMARI PREM LATA MISRA
Bench: GUPTA,A.C. |
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25 October 1976
Supreme Court 11 pages MC DOWELL & COMPANY LTD. ETC. Vs COMMERCIAL TAX OFFICER, VII CIRCLE, HYDERABAD ETC.
Case number: Appeal (civil) 248 of 1976 |
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25 October 1976
Supreme Court 11 pages JASWANT KAUR Vs AMRIT KAUR & ORS.
Bench: CHANDRACHUD,Y.V. |
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20 October 1976
Supreme Court 5 pages RUSTAMJI NASARVANJI DANGER Vs JORAM KUNVERJI GANATRA AND ORS.
Bench: GUPTA,A.C. |
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20 October 1976
Supreme Court 24 pages COMMISSIONER FOR HINDU RELIGIOUS & CHARITABLEENDOWMENTS, MY Vs RATNAVARMA HEGGADE (DECEASED) BY HIS L.RS.
Bench: SHINGAL,P.N. |
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20 October 1976
Supreme Court 7 pages VIJAYAWADA MUNICIPAL COUNCIL Vs ANDHRA PRADESH STATE ELECTRICITY BOARD & ANR.
Case number: Appeal (civil) 155 of 1971 |
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20 October 1976
Supreme Court 7 pages PATEL JETHABHAI CHATUR Vs STATE OF GUJARAT
Bench: BHAGWATI,P.N. |
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20 October 1976
Supreme Court 18 pages LOON KARAN SETHIA ETC. Vs IVAN E. JOHN & ORS. ETC.
Bench: SINGH,JASWANT |
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20 October 1976
Supreme Court 6 pages SOUTH GUJARAT ROOFING TILES MANUFACTURERSASSOCIATION AND AN Vs STATE OF GUJARAT AND ANOTHER
Bench: GUPTA,A.C. |
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19 October 1976
Supreme Court 4 pages UNION OF INDIA Vs STATE OF MYSORE
Case number: Appeal (civil) 1695 of 1968 |
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18 October 1976
Supreme Court 5 pages STATE OF UTTAR PRADESH Vs M/S. KORES (INDIA) LTD.
Bench: SINGH,JASWANT |
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15 October 1976
Supreme Court 5 pages STATE OF PUNJAB & ORS. Vs LABHU RAM & ORS.
Bench: BEG,M. HAMEEDULLAH |
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15 October 1976
Supreme Court 6 pages UNION OF INDIA Vs DR. R.D. NANJIAH AND ORS.
Case number: Appeal (civil) 1744 of 1968 |
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15 October 1976
Supreme Court 15 pages LAKHANLAL ETC. Vs THE STATE OF ORISSA & ORS.(with connected appeals)
Bench: SHINGAL,P.N. |
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14 October 1976
Supreme Court 13 pages NAWN ESTATES (P) LTD. Vs C.I.T., WEST BENGAL
Bench: SINGH,JASWANT |