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13 October 1976
Supreme Court 7 pages C.MUNIYAPPA NAIDU ETC. Vs STATE OF KARNATAKA AND ORS.
Bench: BHAGWATI,P.N. |
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12 October 1976
Supreme Court 6 pages S.K. CHANDAN Vs UNION OF INDIA & ORS.
Bench: CHANDRACHUD,Y.V. |
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11 October 1976
Supreme Court 8 pages TRAVANCORE TEA ESTATES CO. LTD. Vs STATE OF KERALA
Case number: Appeal (civil) 1698 of 1971 |
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11 October 1976
Supreme Court 22 pages NARAYAN GOVIND GAVATE ETC. Vs STATE OF MAHARASHTRA
Bench: BEG,M. HAMEEDULLAH |
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08 October 1976
Supreme Court 3 pages KHUSHIRAM BEHARI LAL & CO. Vs ASSESSING AUTHORITY, SANGRUR & ANR.
Bench: KHANNA,HANS RAJ |
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24 September 1976
Supreme Court 11 pages NEW DELHI MUNICIPAL COMMITTEE Vs M.N. SOl AND ANOTHER
Case number: Appeal (civil) 541 of 1976 |
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24 September 1976
Supreme Court 11 pages RAMJI PRASAD SINGH Vs RAM BILAS JHA & FOUR ORS.
Bench: CHANDRACHUD,Y.V. |
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23 September 1976
Supreme Court 8 pages GOVERNMENT OF ANDHRA PRADESH AND ORS. Vs SRI D. JANARDHANA RAO AND ANOTHER
Bench: GUPTA,A.C. |
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23 September 1976
Supreme Court 12 pages INDIAN ALUMINIUM CABLES LTD. & ANR. Vs EXCISE AND TAXATION OFFICER & ANR.
Bench: UNTWALIA,N.L. |
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23 September 1976
Supreme Court 7 pages PRIYA LAXMI MILLS LTD. Vs MAZDOOR MAHAJAN MANDAL, BARODA
Bench: GOSWAMI,P.K. |
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23 September 1976
Supreme Court 3 pages MODI SPINNING & WEAVING MILLS CO. LTD. & ANR. Vs LADHA RAM & CO.
Bench: RAY,A.N. (CJ) |
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22 September 1976
Supreme Court 6 pages P.C. PATEL AND ORS. Vs SMT. T.H. PATHAK AND ORS.
Bench: SHINGAL,P.N. |
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22 September 1976
Supreme Court 6 pages PUZHAKKAL KUTTAPPU Vs C. BHARGAVI AND OTHERS
Case number: Appeal (civil) 1815 of 1975 |
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22 September 1976
Supreme Court 6 pages COMMISSIONER OF SALES TAX, U.P. Vs MADAN LAL DAN & SONS, BAREILLY
Case number: Appeal (civil) 1726 of 1971 |
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22 September 1976
Supreme Court 4 pages SARJOO PRASAD SINGH Vs THE STATE OF BIHAR & ORS.
Bench: RAY,A.N. (CJ) |