Showing 35641 - 35655 of 41947 judgements
10 September 1976
Supreme Court
5 pages
SPECIAL LAND ACQUISITION OFFICER CITY IMPROVEMENTTRUST BOAR Vs P. GOVINDAN

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Civil 2539 of 1972

10 September 1976
Supreme Court
8 pages
DALMIA CEMENT LIMITED Vs COMMISSIONER OF INCOME TAX, NEW DELHI

Bench: SHINGAL,P.N.
Case number: Appeal Civil 1437 of 1971

09 September 1976
Supreme Court
11 pages
PARADIP PORT TRUST, PARADIP Vs THEIR WORKMEN

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 766 of 1976

08 September 1976
Supreme Court
11 pages
THAKUR VIRENDRA SINGH Vs VIMAL KUMAR

Case number: Appeal (civil) 1212 of 1974

07 September 1976
Supreme Court
6 pages
TRIVENI PRASAD RAMKARAN VERMA Vs THE STATE OF MAHARASHTRA

Case number: Appeal (crl.) 264 of 1971

03 September 1976
Supreme Court
7 pages
COMMISSIONER OF INCOME TAX, KANPUR Vs M/S. J.K. COMMERCIAL CORPORATION LTD. ETC.

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 1580 of 1971

03 September 1976
Supreme Court
21 pages
M. NARAYANA RAO Vs G. VENKATA REDDY & OTHERSand vice versa

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 583 of 1974

02 September 1976
Supreme Court
8 pages
UNION OF INDIA Vs D.M. REVRI & CO.

Case number: Appeal (civil) 135 of 1972

01 September 1976
Supreme Court
6 pages
JUTHIKA BHATTACHARYA Vs STATE OF MADHYA PRADESH & ORS.

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Civil 696 of 1976

01 September 1976
Supreme Court
14 pages
STATE OF U.P. Vs RAM CHANDRA TRIVEDI

Bench: SINGH,JASWANT
Case number: Appeal Civil 258 of 1976

31 August 1976
Supreme Court
19 pages
RABINDRA KUMAR DEY Vs STATE OF ORISSA

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 193 of 1971

31 August 1976
Supreme Court
3 pages
IKRAM KHAN Vs STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 874 of 1975

30 August 1976
Supreme Court
6 pages
STATE OF KERALA Vs GENERAL MANAGER, SOUTHERN RAILWAY, MADRAS

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 1367 of 1968

30 August 1976
Supreme Court
13 pages
BALDEV RAJ GULIANI & OTHERS Vs THE PUNJAB & HARYANA HIGH COURT & OTHERS

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 908 of 1975

25 August 1976
Supreme Court
8 pages
SHANKAR GOPINATH APTE Vs GANGABAI HARIHARRAO PATWARDHAN

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Civil 467 of 1976