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10 September 1976
Supreme Court 5 pages SPECIAL LAND ACQUISITION OFFICER CITY IMPROVEMENTTRUST BOAR Vs P. GOVINDAN
Bench: BEG,M. HAMEEDULLAH |
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10 September 1976
Supreme Court 8 pages DALMIA CEMENT LIMITED Vs COMMISSIONER OF INCOME TAX, NEW DELHI
Bench: SHINGAL,P.N. |
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09 September 1976
Supreme Court 11 pages PARADIP PORT TRUST, PARADIP Vs THEIR WORKMEN
Bench: GOSWAMI,P.K. |
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08 September 1976
Supreme Court 11 pages THAKUR VIRENDRA SINGH Vs VIMAL KUMAR
Case number: Appeal (civil) 1212 of 1974 |
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07 September 1976
Supreme Court 6 pages TRIVENI PRASAD RAMKARAN VERMA Vs THE STATE OF MAHARASHTRA
Case number: Appeal (crl.) 264 of 1971 |
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03 September 1976
Supreme Court 7 pages COMMISSIONER OF INCOME TAX, KANPUR Vs M/S. J.K. COMMERCIAL CORPORATION LTD. ETC.
Bench: UNTWALIA,N.L. |
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03 September 1976
Supreme Court 21 pages M. NARAYANA RAO Vs G. VENKATA REDDY & OTHERSand vice versa
Bench: UNTWALIA,N.L. |
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02 September 1976
Supreme Court 8 pages UNION OF INDIA Vs D.M. REVRI & CO.
Case number: Appeal (civil) 135 of 1972 |
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01 September 1976
Supreme Court 6 pages JUTHIKA BHATTACHARYA Vs STATE OF MADHYA PRADESH & ORS.
Bench: CHANDRACHUD,Y.V. |
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01 September 1976
Supreme Court 14 pages STATE OF U.P. Vs RAM CHANDRA TRIVEDI
Bench: SINGH,JASWANT |
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31 August 1976
Supreme Court 19 pages RABINDRA KUMAR DEY Vs STATE OF ORISSA
Bench: FAZALALI,SYED MURTAZA |
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31 August 1976
Supreme Court 3 pages IKRAM KHAN Vs STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.
Bench: GOSWAMI,P.K. |
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30 August 1976
Supreme Court 6 pages STATE OF KERALA Vs GENERAL MANAGER, SOUTHERN RAILWAY, MADRAS
Bench: KHANNA,HANS RAJ |
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30 August 1976
Supreme Court 13 pages BALDEV RAJ GULIANI & OTHERS Vs THE PUNJAB & HARYANA HIGH COURT & OTHERS
Bench: GOSWAMI,P.K. |
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25 August 1976
Supreme Court 8 pages SHANKAR GOPINATH APTE Vs GANGABAI HARIHARRAO PATWARDHAN
Bench: CHANDRACHUD,Y.V. |