Showing 35371 - 35385 of 41947 judgements
18 July 1977
Supreme Court
9 pages
AGARWAL ENGINEERING CO. Vs TECHNOIMPEX HUNGARIAN MACHINE INDUSTRIES

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 1413 of 1976

06 May 1977
Supreme Court
14 pages
MOHAMMAD GIASUDDIN Vs STATE OF ANDHRA PRADESH

Bench: KRISHNAIYER,V.R.
Case number: Appeal Criminal 195 of 1977

06 May 1977
Supreme Court
10 pages
RAM LAKHAN SINGH AND ORS. Vs THE STATE OF UTTAR PRADESH

Bench: GOSWAMI,P.K.
Case number: Appeal Criminal 423 of 1974

06 May 1977
Supreme Court
8 pages
R. S. KALLOLIMATH Vs STATE OF MYSORE & ANR.

Bench: SINGH,JASWANT
Case number: Appeal Civil 1659 of 1972

06 May 1977
Supreme Court
9 pages
TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA Vs CHANDRA SEKHAR MALLICK & ORS.

Bench: BEG, M. HAMEEDULLAH (CJ),CHANDRACHUD, Y.V.,BHAGWATI, P.N.,KRISHNAIYER, V.R. & UNTWALIA, N.L.,FAZALALI, S.M. & KAILASAM, P.S.
Case number: Appeal Civil 579 of 1976

06 May 1977
Supreme Court
119 pages
STATE OF RAJASTHAN & ORS. ETC. ETC. Vs UNION OF INDIA ETC. ETC.

Bench: BEG, M. HAMEEDULLAH (CJ),CHANDRACHUD, Y.V.,BHAGWATI, P.N.,GOSWAMI, P.K. & GUPTA, A.C.,FAZALALI, S.M. & UNTWALIA, N.L.
Case number: 1 of 1977

04 May 1977
Supreme Court
5 pages
JOSEPH PETER Vs STATE OF GOA, DAMAN AND DIU

Bench: KRISHNAIYER,V.R.
Case number: Special Leave Petition (Criminal) 216 of 1977

04 May 1977
Supreme Court
27 pages
S.B. PATWARDHAN & OTHERS ETC. ETC. Vs STATE OF MAHARASHTRA & OTHERS

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Civil 1113 of 1974

03 May 1977
Supreme Court
14 pages
CONTROLLER OF ESTATE DUTY MADRAS Vs ALLADI KUPPUSWAMY

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 2003 of 1971

03 May 1977
Supreme Court
23 pages
COMMISSIONER OF WEALTH TAX, ANDHRAPRADESH,HYDERABAD Vs TRUSTEES OF H.E.H. NIZAM'S FAMILY(REMAINDER WEALTH TRUST),H

Case number: Appeal (civil) 467 of 1971

03 May 1977
Supreme Court
4 pages
FIRM PANJUMAL DAULATRAM Vs SAKHI GOPAL

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 991 of 1976

03 May 1977
Supreme Court
9 pages
STATE OF WEST BENGAL ETC. Vs MANMAL BHUTORIA & ORS. ETC.

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 1134 of 1973

02 May 1977
Supreme Court
0 pages
MISRILAL JAIN ETC. ETC. Vs STATE OF ORISSA & ANOTHER

Bench: BEG, M. HAMEEDULLAH (CJ),CHANDRACHUD, Y.V.,BHAGWATI, P.N.,KRISHNAIYER, V.R. & UNTWALIA, N.L.,FAZALALI, SYED MURTAZA & KAILASAM, P.S.
Case number: Appeal Civil 1810 of 1971

28 April 1977
Supreme Court
13 pages
TARULATA SYAM AND ORS. Vs COMMISSIONER OF INCOME-TAX, WEST BENGAL

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Criminal 147 of 1972

28 April 1977
Supreme Court
5 pages
TAKASEELA PEDDA SUBBA REDDY Vs PUJARI PADMAVATHAMMA & ORS.

Case number: Appeal (civil) 2381 of 1968