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01 April 1977
Supreme Court 4 pages STATE OF PUNJAB & ANR. Vs PREM SUKHDAS & ORS.
Bench: BEG,M. HAMEEDULLAH (CJ) |
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31 March 1977
Supreme Court 9 pages LAKSHMI CHAND KHAJURIA & ORS. Vs SMT. ISHROO DEVI
Bench: KAILASAM,P.S. |
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28 March 1977
Supreme Court 7 pages SHAIK ABDUL AZEEZ Vs STATE OF KARNATAKA
Case number: Appeal (crl.) 592 of 1976 |
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25 March 1977
Supreme Court 4 pages M.V. KURIAKOSE Vs THE STATE OF KERALA AND OTHERS
Bench: BEG,M. HAMEEDULLAH (CJ) |
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25 March 1977
Supreme Court 17 pages PUSHPABAI PURSHOTTAM UDESHI & ORS. Vs RANJIT GINNING & PRESSING CO. (P) LTD. & ANR.
Bench: KAILASAM,P.S. |
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24 March 1977
Supreme Court 3 pages CHETSINGH Vs STATE OF PUNJAB & ORS.
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23 March 1977
Supreme Court 4 pages TEG SINGH AND OTHERS Vs CHARAN SINGH AND ANOTHER
Bench: CHANDRACHUD,Y.V. |
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21 March 1977
Supreme Court 8 pages BOARD OF TRUSTEE OF THE PORT OF BOMBAY Vs INDIAN GOODS SUPPLYING CO.
Case number: Appeal (civil) 1353 of 1975 |
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21 March 1977
Supreme Court 13 pages MOTI NATWARLAL & ORS. Vs RAGHAVAYYA NAGINDAS & CO.
Bench: CHANDRACHUD,Y.V. |
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18 March 1977
Supreme Court 10 pages COX & KINGS (AGENTS) LTD. Vs THEIR WORKMEN AND ORS.
Bench: SARKARIA,RANJIT SINGH |
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17 March 1977
Supreme Court 15 pages BUSCHING SCHMITZ PRIVATE LTD. Vs P.T. MENGHANI AND ANR.
Bench: KRISHNAIYER,V.R. |
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17 March 1977
Supreme Court 12 pages RADHAKRISHNA AGARWAL & ORS. Vs STATE OF BIHAR & ORS.
Bench: BEG,M. HAMEEDULLAH (CJ) |
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17 March 1977
Supreme Court 6 pages M.L. MANCHANDA & ORS. Vs UNION TERRITORY OF CHANDIGARH & ORS.
Bench: SINGH,JASWANT |
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17 March 1977
Supreme Court 49 pages V. TULASAMMA & ORS. Vs V. SESHA REDDI (DEAD) BY L. Rs.
Bench: BHAGWATI,P.N. |
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15 March 1977
Supreme Court 8 pages COMMISSIONER OF INCOME TAX, WEST BENGAL Vs TOLLYGUNGE CLUB LTD.
Bench: BHAGWATI,P.N. |