Showing 35416 - 35430 of 41947 judgements
01 April 1977
Supreme Court
4 pages
STATE OF PUNJAB & ANR. Vs PREM SUKHDAS & ORS.

Bench: BEG,M. HAMEEDULLAH (CJ)
Case number: Appeal Civil 2152 of 1968

31 March 1977
Supreme Court
9 pages
LAKSHMI CHAND KHAJURIA & ORS. Vs SMT. ISHROO DEVI

Bench: KAILASAM,P.S.
Case number: Appeal Civil 2330 of 1968

28 March 1977
Supreme Court
7 pages
SHAIK ABDUL AZEEZ Vs STATE OF KARNATAKA

Case number: Appeal (crl.) 592 of 1976

25 March 1977
Supreme Court
4 pages
M.V. KURIAKOSE Vs THE STATE OF KERALA AND OTHERS

Bench: BEG,M. HAMEEDULLAH (CJ)
Case number: Writ Petition (Civil) 90 of 1976

25 March 1977
Supreme Court
17 pages
PUSHPABAI PURSHOTTAM UDESHI & ORS. Vs RANJIT GINNING & PRESSING CO. (P) LTD. & ANR.

Bench: KAILASAM,P.S.
Case number: Appeal Civil 2071 of 1968

24 March 1977
Supreme Court
3 pages
CHETSINGH Vs STATE OF PUNJAB & ORS.

23 March 1977
Supreme Court
4 pages
TEG SINGH AND OTHERS Vs CHARAN SINGH AND ANOTHER

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Civil 686 of 1976

21 March 1977
Supreme Court
8 pages
BOARD OF TRUSTEE OF THE PORT OF BOMBAY Vs INDIAN GOODS SUPPLYING CO.

Case number: Appeal (civil) 1353 of 1975

21 March 1977
Supreme Court
13 pages
MOTI NATWARLAL & ORS. Vs RAGHAVAYYA NAGINDAS & CO.

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Civil 1317 of 1975

18 March 1977
Supreme Court
10 pages
COX & KINGS (AGENTS) LTD. Vs THEIR WORKMEN AND ORS.

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 376 of 1976

17 March 1977
Supreme Court
15 pages
BUSCHING SCHMITZ PRIVATE LTD. Vs P.T. MENGHANI AND ANR.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 81 of 1977

17 March 1977
Supreme Court
12 pages
RADHAKRISHNA AGARWAL & ORS. Vs STATE OF BIHAR & ORS.

Bench: BEG,M. HAMEEDULLAH (CJ)
Case number: Appeal Civil 227 of 1976

17 March 1977
Supreme Court
6 pages
M.L. MANCHANDA & ORS. Vs UNION TERRITORY OF CHANDIGARH & ORS.

Bench: SINGH,JASWANT
Case number: Appeal Civil 1744 of 1976

17 March 1977
Supreme Court
49 pages
V. TULASAMMA & ORS. Vs V. SESHA REDDI (DEAD) BY L. Rs.

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 1360 of 1968

15 March 1977
Supreme Court
8 pages
COMMISSIONER OF INCOME TAX, WEST BENGAL Vs TOLLYGUNGE CLUB LTD.

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 578 of 1972