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06 October 1977
Supreme Court 7 pages CHANDER KALI BAI & ORS. Vs JAGDISH SINGH THAKUR
Bench: UNTWALIA,N.L. |
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05 October 1977
Supreme Court 8 pages DINESH CHANDRA SANGMA Vs STATE OF ASSAM & ORS.
Bench: GOSWAMI,P.K. |
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05 October 1977
Supreme Court 10 pages TULA RAM & ORS. Vs KISHORE SINGH
Bench: FAZALALI,SYED MURTAZA |
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04 October 1977
Supreme Court 3 pages BALWANT SINGH & ORS. Vs STATE OF BIHAR
Case number: Special Leave Petition (Criminal) 863 of 1977 |
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04 October 1977
Supreme Court 8 pages PIARA SINGH & ORS. Vs STATE OF PUNJAB
Case number: Appeal (crl.) 221 of 1972 |
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03 October 1977
Supreme Court 7 pages BASHIR AND OTHERS Vs STATE OF HARYANA
Bench: KAILASAM,P.S. |
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03 October 1977
Supreme Court 6 pages DELHI CLOTH & GENERAL MILLS LTD. Vs SHAMBHU NATH MUKHERJEE & ORS.
Bench: GOSWAMI,P.K. |
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29 September 1977
Supreme Court 8 pages NARAYANAN SATHEESAN @ BABOO Vs STATE OF KERALA
Bench: SINGH,JASWANT |
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29 September 1977
Supreme Court 6 pages EVEREST COAL COMPANY (P) LTD. Vs STATE OF BIHAR & ORS.
Bench: KRISHNAIYER,V.R. |
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28 September 1977
Supreme Court 9 pages CHINTAPALLI AGENCY TALUK ARRACK SALESCO-OPERATIVE SOCIETY L Vs SECRETARY (FOOD AND AGRICULTURE) GOVT. OFANDHRA PRADESH, ET
Case number: Appeal (civil) 503 of 1977 |
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26 September 1977
Supreme Court 3 pages SARVESHWAR PRASAD SHARMA Vs STATE OF MADHYA PRADESH
Bench: GOSWAMI,P.K. |
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22 September 1977
Supreme Court 13 pages UDAYAN CHINUBHAI Vs R. C. BALI
Bench: GOSWAMI,P.K. |
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21 September 1977
Supreme Court 10 pages R. DALMIA Vs C.I.T., DELHI, NEW DELHI
Bench: FAZALALI,SYED MURTAZA |
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20 September 1977
Supreme Court 2 pages STATE OF RAJASTHAN, JAIPUR Vs BALCHAND @ BALIAY
Bench: KRISHNAIYER,V.R. |
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19 September 1977
Supreme Court 90 pages UNION OF INDIA Vs SANKAL CHAND HIMATLAL SHETH AND ANR.
Bench: CHANDRACHUD, Y.V.,BHAGWATI, P.N.,KRISHNAIYER, V.R.,UNTWALIA, N.L.,FAZALALI, SYED MURTAZA |