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19 September 1977
Supreme Court 6 pages TECHNICIANS STUDIO PRIVATE LTD. Vs LILA GHOSH & ANR.
Bench: GUPTA,A.C. |
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19 September 1977
Supreme Court 13 pages STATE OF UTTAR PRADESH Vs CHANDRA MOHAN NIGAM & OTHERS
Bench: GOSWAMI,P.K. |
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13 September 1977
Supreme Court 5 pages ARVEE INDUSTRIES & ORS. Vs RATAN LAL SHARMA
Bench: GOSWAMI,P.K. |
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12 September 1977
Supreme Court 25 pages ALL PARTY HILL LEADERS' CONFERENCE, SHILLONG Vs CAPTAIN M.A. SANGMA & ORS.
Case number: Appeal (civil) 945 of 1977 |
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08 September 1977
Supreme Court 5 pages CYRIL E. FERNANDES Vs SR. MARIA LYDIA & ORS.
Bench: GUPTA,A.C. |
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02 September 1977
Supreme Court 3 pages KASHMIRA SINGH Vs THE STATE OF PUNJAB
Bench: BHAGWATI,P.N. |
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01 September 1977
Supreme Court 10 pages BIHAR EASTERN GANGETIC FISHERMENCO-OPERATIVE SOCIETY LIMITE Vs SIPAHI SINGH & OTHERS
Bench: SINGH,JASWANT |
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31 August 1977
Supreme Court 36 pages R. S. JOSHI, S.T.O. GUJARAT ETC. ETC. Vs AJIT MILLS LTD., AHMEDABAD & ANR. ETC. ETC.
Bench: BEG, M. HAMEEDULLAH (CJ),CHANDRACHUD, Y.V.,BHAGWATI, P.N.,KRISHNAIYER, V.R. & FAZALALI, S.M.,UNTWALIA, N.L. & KAILASAM, P.S. |
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30 August 1977
Supreme Court 10 pages PUSHPA DEVI Vs COMMISSIONER OF INCOME TAX, NEW DELHI
Bench: CHANDRACHUD,Y.V. |
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22 August 1977
Supreme Court 11 pages COMMISSIONER OF INCOME TAX Vs DHARMODAYAN & CO., KERALA
Case number: Appeal (civil) 1521 of 1973 |
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19 August 1977
Supreme Court 5 pages DHARMENDRA KUMAR Vs USHA KUMAR
Bench: GUPTA,A.C. |
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16 August 1977
Supreme Court 14 pages HIRALAL MALLICK Vs STATE OF BIHAR
Bench: KRISHNAIYER,V.R. |
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12 August 1977
Supreme Court 6 pages ORISSA MINING CORPORATION LTD. Vs PRANNATH VISHWANATH RAWLLEY
Bench: KAILASAM,P.S. |
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11 August 1977
Supreme Court 7 pages R. K. MALHOTRA, I.T.O.GROUP CIRCLE II(1), AHMEDABAD Vs KASTUR BHAI LALBHAI (H.U.F.)
Case number: Appeal (civil) 1799 of 1971 |
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09 August 1977
Supreme Court 10 pages NEW DELHI MUNICIPAL COMMITTEE Vs LIFE INSURANCE CORPORATION OF INDIA
Case number: Appeal (civil) 289 of 1974 |