Showing 35356 - 35370 of 41947 judgements
08 August 1977
Supreme Court
5 pages
STATE OF MAHARASHTRA Vs KALIAR KOIL SUBRAHMANIAM RAMASWAMY

Bench: SHINGAL,P.N.
Case number: Appeal Criminal 6 of 1972

04 August 1977
Supreme Court
4 pages
MEMBER BOARD OF REVENUE, WEST BENGAL Vs M/S. SWAIKA OIL MILLS

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Civil 1477 of 1972

03 August 1977
Supreme Court
9 pages
MAHANT BIKRAM DASS CHELA Vs FINANCIAL COMMISSIONER, REVENUE,PUNJAB, CHANDIGARH AND OTHE

Case number: Appeal (civil) 1822 of 1975

02 August 1977
Supreme Court
8 pages
HEM CHAND Vs THE DELHI CLOTH & GENERAL MILLS CO. LTD.& ORS.

Bench: KAILASAM,P.S.
Case number: Appeal Civil 1748 of 1974

02 August 1977
Supreme Court
6 pages
STATE OF BIHAR Vs RAMESH SINGH

Bench: UNTWALIA,N.L.
Case number: Appeal Criminal 51 of 1977

02 August 1977
Supreme Court
8 pages
SHUKLA MANSETA INDUSTRIES PVT. LTD. Vs THE WORKMEN EMPLOYED UNDER IT

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 1324 of 1977

01 August 1977
Supreme Court
7 pages
JOHRILAL SONI Vs SMT. BHANWARI BAI

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 149 of 1976

01 August 1977
Supreme Court
3 pages
NANDLAL AND OTHERS Vs MOTI LAL

Bench: SHINGAL,P.N.
Case number: Appeal Civil 1139 of 1975

29 July 1977
Supreme Court
9 pages
AMAR NATH AND OTHERS. Vs STATE OF HARYANA & OTHERS

Case number: Appeal (civil) 124 of 1977

28 July 1977
Supreme Court
15 pages
NARENDRA MADIVALAPA KHENI Vs MANIKRAO PATIL & ORS.

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 1114 of 1976

28 July 1977
Supreme Court
4 pages
VASANT RAO AND ANOTHER Vs SHYAMRAO AND ORS.

Case number: Appeal (civil) 393 of 1977

28 July 1977
Supreme Court
9 pages
KUNWAR NRIPENDRA BAHADUR SINGH Vs JAI RAM VERMA AND OTHERS

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 875 of 1975

27 July 1977
Supreme Court
5 pages
MIRAN DEVI Vs BIRBAL DASS

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 1984 of 1969

27 July 1977
Supreme Court
8 pages
STATE OF U.P. Vs SMT. SARJOO DEVI & ORS.

Bench: SINGH,JASWANT
Case number: Appeal Civil 2334 of 1968

26 July 1977
Supreme Court
4 pages
MOHINDER SINGH Vs STATE OF PUNJAB & ORS.

Bench: UNTWALIA,N.L.
Case number: Appeal Criminal 335 of 1982