Judgements

VELJI LAKSHMI & CO. ETC. Vs BENETT COLEMAN & CO. ETC.

Bench: SINGH,JASWANT
Case number: Appeal Civil 915 of 1972

SHAHZADA NAND & SONS Vs THE COMMISSIONER OF INCOME TAX, PATIALA

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 1011 of 1972

NRISINGHA MURARI CHAKRABORTY & ORS Vs STATE OF WEST BENGAL

Bench: SHINGAL,P.N.
Case number: Appeal Criminal 277 of 1971

KARNATAKA ELECTRICITY BOARD Vs GULAM MOHIUDDIN

EKNATH SHANKARRAO MUKKAWAR Vs STATE OF MAHARASHTRA

Bench: GOSWAMI,P.K.
Case number: Appeal Criminal 577 of 1976

NATIONAL TEXTILE CORPORATION AND ANOTHER Vs STATE OF MAHARASHTRA AND OTHERS

Bench: GUPTA,A.C.
Case number: Appeal Civil 309 of 1976

THIRU JOHN & ANR. Vs RETURNING OFFICER & ORS.

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 1895 of 1974

BRAHMANAND Vs SMT. KAUSHALYA DEVI & ANR.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 711 of 1976

M/S. CARBORANDUM CO. Vs C.I.T., MADRAS

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 89 of 1975

MADAN LAL LOHIA Vs ASSISTANT CONTROLLER & ORS.

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 783 of 1972

UNION OF INDIA AND ORS. Vs GUJARAT WOOLLEN FELT MILLS

Bench: GUPTA,A.C.
Case number: Appeal Civil 1037 of 1971

UNION OF INDIA Vs CENTRAL INDIA MACHINERY MANUFACTURING CO. LTD. & OTHERS

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 1812 of 1969

STATE OF UTTAR PRADESH Vs NAWAB HUSSAIN

Bench: SHINGAL,P.N.
Case number: Appeal Civil 2339 of 1968

COMMISSIONER OF WEALTH TAX, NEW DELHI Vs P.N. SIKAND

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 1174 of 1974

KANTA GOEL Vs B.P. PATHAK & ORS.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 764 of 1977