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28 April 1977
Supreme Court 3 pages TARLOK SINGH Vs STATE OF PUNJAB
Bench: KRISHNAIYER,V.R. |
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25 April 1977
Supreme Court 6 pages P. CHITHARANJA MENON & ORS. Vs A. BALAKRISHNAN & ORS
Bench: KAILASAM,P.S. |
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22 April 1977
Supreme Court 4 pages LIFE INSURANCE CORPORATION OF INDIA Vs KOTA RAMABRAHMAM AND ORS.
Bench: GUPTA,A.C. |
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22 April 1977
Supreme Court 5 pages SUPERINTENDENT OF POST OFFICES ETC. ETC. Vs P.K. RAJAMMA ETC. ETC.
Bench: GUPTA,A.C. |
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21 April 1977
Supreme Court 8 pages LINKS ADVERTISERS & BUSINESS PROMOTERS Vs COMMISSIONER, CORPORATION OF THE CITY OFB
Bench: FAZALALI,SYED MURTAZA |
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20 April 1977
Supreme Court 6 pages N.S. MEHTA & ORS. Vs UNION OF INDIA & ORS.
Bench: BEG,M. HAMEEDULLAH (CJ) |
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19 April 1977
Supreme Court 26 pages DAGDU & OTHERS ETC. Vs STATE OF MAHARASHTRA
Bench: CHANDRACHUD,Y.V. |
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17 April 1977
Supreme Court 16 pages HINDUSTAN LEVER LTD., BOMBAY Vs THE MONOPOLIES & RESTRICTIVE TRADE PRACTICES
Bench: BEG,M. HAMEEDULLAH (CJ) |
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15 April 1977
Supreme Court 5 pages MADHYA PRADESH STATE ROAD TRANSPORTCORPORATION, BAIRAGARH, Vs SUDHAKAR & ORS. ETC.
Bench: GUPTA,A.C. |
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15 April 1977
Supreme Court 4 pages GURPUR GUNI VENKATARAYA NARASHIMA PRABHU& ORS. Vs B.G. ACHIA, ASSISTANT COMMISSIONER, HINDURELIGIOUS AND CHA
Bench: GUPTA,A.C. |
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14 April 1977
Supreme Court 14 pages BHOPAL SUGAR INDUSTRIES LTD. Vs SALES TAX OFFICER, BHOPAL
Bench: FAZALALI,SYED MURTAZA |
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14 April 1977
Supreme Court 7 pages K. VENKAMMA Vs THE GOVT. OF ANDHRA PRADESH & ORS.
Bench: KRISHNAIYER,V.R. |
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14 April 1977
Supreme Court 9 pages MISTRY PREMJIBHAI VITHALDAS Vs GANESHBHAI KESHAVJI
Bench: BEG,M. HAMEEDULLAH (CJ) |
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14 April 1977
Supreme Court 6 pages STATE OF ORISSA AND ORS. Vs ARAKHITA BISOI
Bench: KAILASAM,P.S. |
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14 April 1977
Supreme Court 9 pages STATE OF HARYANA Vs N. C. TANDON
Bench: SARKARIA,RANJIT SINGH |