Showing 35386 - 35400 of 41947 judgements
28 April 1977
Supreme Court
3 pages
TARLOK SINGH Vs STATE OF PUNJAB

Bench: KRISHNAIYER,V.R.
Case number: Appeal Criminal 141 of 1970

25 April 1977
Supreme Court
6 pages
P. CHITHARANJA MENON & ORS. Vs A. BALAKRISHNAN & ORS

Bench: KAILASAM,P.S.
Case number: Appeal Civil 1547 of 1975

22 April 1977
Supreme Court
4 pages
LIFE INSURANCE CORPORATION OF INDIA Vs KOTA RAMABRAHMAM AND ORS.

Bench: GUPTA,A.C.
Case number: Appeal Civil 1959 of 1970

22 April 1977
Supreme Court
5 pages
SUPERINTENDENT OF POST OFFICES ETC. ETC. Vs P.K. RAJAMMA ETC. ETC.

Bench: GUPTA,A.C.
Case number: Appeal Civil 1172 of 1972

21 April 1977
Supreme Court
8 pages
LINKS ADVERTISERS & BUSINESS PROMOTERS Vs COMMISSIONER, CORPORATION OF THE CITY OFB

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 325 of 1976

20 April 1977
Supreme Court
6 pages
N.S. MEHTA & ORS. Vs UNION OF INDIA & ORS.

Bench: BEG,M. HAMEEDULLAH (CJ)
Case number: Writ Petition (Civil) 156 of 1972

19 April 1977
Supreme Court
26 pages
DAGDU & OTHERS ETC. Vs STATE OF MAHARASHTRA

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Criminal 437 of 1976

17 April 1977
Supreme Court
16 pages
HINDUSTAN LEVER LTD., BOMBAY Vs THE MONOPOLIES & RESTRICTIVE TRADE PRACTICES

Bench: BEG,M. HAMEEDULLAH (CJ)
Case number: Appeal Civil 680 of 1976

15 April 1977
Supreme Court
5 pages
MADHYA PRADESH STATE ROAD TRANSPORTCORPORATION, BAIRAGARH, Vs SUDHAKAR & ORS. ETC.

Bench: GUPTA,A.C.
Case number: Appeal Civil 2254 of 1968

15 April 1977
Supreme Court
4 pages
GURPUR GUNI VENKATARAYA NARASHIMA PRABHU& ORS. Vs B.G. ACHIA, ASSISTANT COMMISSIONER, HINDURELIGIOUS AND CHA

Bench: GUPTA,A.C.
Case number: Appeal Civil 2176 of 1968

14 April 1977
Supreme Court
14 pages
BHOPAL SUGAR INDUSTRIES LTD. Vs SALES TAX OFFICER, BHOPAL

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 1135 of 1972

14 April 1977
Supreme Court
7 pages
K. VENKAMMA Vs THE GOVT. OF ANDHRA PRADESH & ORS.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 796 of 1977

14 April 1977
Supreme Court
9 pages
MISTRY PREMJIBHAI VITHALDAS Vs GANESHBHAI KESHAVJI

Bench: BEG,M. HAMEEDULLAH (CJ)
Case number: Appeal Civil 217 of 1976

14 April 1977
Supreme Court
6 pages
STATE OF ORISSA AND ORS. Vs ARAKHITA BISOI

Bench: KAILASAM,P.S.
Case number: Appeal Civil 903 of 1976

14 April 1977
Supreme Court
9 pages
STATE OF HARYANA Vs N. C. TANDON

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Criminal 126 of 1977