Judgements

STATE OF RAJASTHAN Vs RAO RAJA SARDAR SINGH

Bench: SHINGAL,P.N.
Case number: Appeal Civil 1241 of 1967

P.VIJAYAPAL REDDY & ORS. Vs GOVERNMENT OF INDIA

Bench: SINGH,JASWANT
Case number: Appeal Criminal 261 of 1976

DELHI ADMINISTRATION Vs STATE OF HARYANA & ORS.

ROYAL TALKIES, HYDERABAD & ORS. Vs EMPLOYEES STATE INSURANCE CORP.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 1226 of 1978

LAKSHMI AMMAL Vs MADHAVAKRISHNAN (K. N.) AND ORS.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 1264 of 1976

BABBAR SEWING MACHINE CO. Vs TRILOK NATH MAHAJAN

Bench: SEN,A.P. (J)
Case number: Appeal Civil 2126 of 1968

HIGH COURT OF ANDHRA PRADESH AND ORS. Vs V. S. KRISHNAMURTHY AND ORS.

LIFE INSURANCE CORPORATION OF INDIA Vs RAJMATA SAHEB CHOWHANJI & ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 2371 of 1968

LINGALA VIJAYAKUMAR & ORS. Vs PUBLIC PROSECUTOR, ANDHRA PRADESH

Bench: KRISHNAIYER,V.R.
Case number: Appeal Criminal 257 of 1978

RANI RATNESH KUMARI Vs STATE OF U.P. & ORS.

Bench: SHINGAL,P.N.
Case number: Appeal Civil 1424 of 1968

BADRI PRASAD Vs DY. DIRECTOR OF CONSOLIDATION AND ORS.

Bench: KRISHNAIYER,V.R.
Case number: Special Leave Petition (Civil) 1731 of 1978

HUSSAINBHAI, CALICUT Vs ALATH FACTORY THOZHILALI UNION,KOZHIKODE AND ORS.

Bench: KRISHNAIYER,V.R.
Case number: Special Leave Petition (Civil) 1853 of 1978

DAMODAR GANPAT WANI & ANR. Vs RAJARAM DHONDU WAGH & ORS.

Bench: PATHAK,R.S.
Case number: Appeal Civil 243 of 1969

M/S. Y. L. AGARWALLA AND ORS. Vs COMMISSIONER OF INCOME -TAX, CENTRAL, CALCUTTA

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 1112 of 1976

DHARMAPOSHANAM CO. KERALA Vs COMMISSIONER OF INCOME TAX, KERALA

Case number: Appeal (civil) 6 of 1975