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08 September 1978
Supreme Court 8 pages UNION OF INDIA Vs CITY MUNICIPAL COUNCIL, BELLARY
Bench: CHANDRACHUD, Y.V. (CJ),SARKARIA, RANJIT SINGH,UNTWALIA, N.L.,REDDY, O. CHINNAPPA (J),SEN, A.P. (J) |
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07 September 1978
Supreme Court 9 pages HINDUSTAN TIN WORKS PVT. LTD. Vs EMPkoYEES OF HINDUSTAN TIN WORKS PVT. LTD.
Bench: DESAI,D.A. |
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07 September 1978
Supreme Court 6 pages NORTHERN INDIA CATERERS (INDIA) LTD. Vs LT. GOVERNOR OF DELHI
Bench: PATHAK,R.S. |
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06 September 1978
Supreme Court 7 pages PORRITTS & SPENCER (ASIA) LTD. A Vs STATE OF HARYANA
Bench: BHAGWATI,P.N. |
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06 September 1978
Supreme Court 5 pages D. NATARAJA MUDALLAR Vs STATE TRANSPORT AUTHORITY, MADRAS
Bench: KRISHNAIYER,V.R. |
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02 September 1978
Supreme Court 12 pages SADHU SINGH (DECEASED) & ORS. Vs UNION OF INDIA & ORS.
Bench: SINGH,JASWANT |
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01 September 1978
Supreme Court 6 pages STATE OF KERALA Vs M/S. VIJAYA STORES
Bench: TULZAPURKAR,V.D. |
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31 August 1978
Supreme Court 6 pages SHIV CHAND Vs UJAGAR SINGH & ANR.
Bench: KRISHNAIYER,V.R. |
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31 August 1978
Supreme Court 10 pages BHAJAN SINGH Vs STATE OF PUNJAB
Bench: KAILASAM,P.S. |
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31 August 1978
Supreme Court 7 pages CHARLES SOBRAJ Vs THE SUPTD., CENTRAL JAIL, TIHAR. NEW DELHI
Bench: KRISHNAIYER,V.R. |
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30 August 1978
Supreme Court 95 pages SUNIL BATRA ETC. Vs DELHI ADMINISTRATION AND ORS. ETC.
Bench: CHANDRACHUD, Y.V. (CJ),KRISHNAIYER, V.R.,FAZALALI, SYED MURTAZA,SHINGAL, P.N.,DESAI, D.A. |
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30 August 1978
Supreme Court 8 pages SARWAN SIMGH & ORS ETC. Vs STATE OF PUNJAB
Case number: Appeal (crl.) 59 of 1972 |
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29 August 1978
Supreme Court 10 pages GUJARAT STATE FINANCIAL CORPORATION Vs M/s. NATSON MANUFACTURING CO. (P) LTD. & ORS.
Bench: DESAI,D.A. |
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28 August 1978
Supreme Court 14 pages U.P. STATE ELECTRICITY BOARD AND ORS. Vs HARI SHANKER JAIN AND ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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24 August 1978
Supreme Court 5 pages HARERAM SATPATHY Vs TIKARAM AGAR W ALA AND 3 OTHERS
Bench: SINGH,JASWANT |