Showing 35176 - 35190 of 41947 judgements
02 May 1978
Supreme Court
11 pages
COMMISSIONER OF INCOME TAX WEST BENGAL I, CALCUTTA Vs CLIVE INSURANCE CO. LTD., CALCUTTA

Bench: DESAI,D.A.
Case number: Appeal Civil 1590 of 1974

02 May 1978
Supreme Court
20 pages
MOHAN LAL & ANR. Vs AJIT SINGH AND ANR.

Bench: SHINGAL,P.N.
Case number: Appeal Criminal 377 of 1975

01 May 1978
Supreme Court
6 pages
NIRMAL KUMAR KHANDELWAL Vs UNION OF INDIA AND ORS.

Bench: SARKARIA,RANJIT SINGH
Case number: Writ Petition(Criminal) 1238 of 1978

28 April 1978
Supreme Court
27 pages
NOOR MOHD. KHAN GHOUSE KHAN SOUDAGAR AND ANR. Vs FAKIRAPPA BHARMAPPA MACHENAHALLI AND ORS.

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 2372 of 1968

27 April 1978
Supreme Court
7 pages
RAMESH CHANDER KAUSHAL Vs VEENA KAUSHAL & ORS.

Bench: KRISHNAIYER,V.R.
Case number: Special Leave Petition (Criminal) 1268 of 1977

27 April 1978
Supreme Court
9 pages
GURUPAD KHANDAPPA MAGDUM Vs HIRABAI KHANDAPPA MAGDUM AND ORS.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 1828 of 1975

27 April 1978
Supreme Court
11 pages
NAGU REDDIAR AND ORS. ETC. Vs BABU REDDIAR AND ORS. ETC.AND VICE VERSA

Bench: KAILASAM,P.S.
Case number: Appeal Civil 2456 of 1968

26 April 1978
Supreme Court
7 pages
SUPERINTENDENT (TECH. I) CENTRAL EXCISE I.D.D.JABALPUR AND Vs PRATAP RAI

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 363 of 1978

26 April 1978
Supreme Court
23 pages
SHANKARIA Vs STATE OF RAJASTHAN

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Criminal 562 of 1976

25 April 1978
Supreme Court
8 pages
MYSORE STATE ROAD TRANSPORT CORPORATIONBANGALORE Vs H. VENKATARAMANAPPA

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 2484 of 1958

25 April 1978
Supreme Court
5 pages
TEJINDER SINGH SANDHU Vs STATE OF PUNJAB AND ORS.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 713 of 1975

19 April 1978
Supreme Court
8 pages
NAND KISHORE PRASAD Vs STATE OF BIHAR AND ORS.

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 1712 of 1967

18 April 1978
Supreme Court
3 pages
RAM PARKASH SHARMA Vs STATE OF HARYANA

Case number: Appeal (crl.) 184 of 1978

18 April 1978
Supreme Court
5 pages
SEN (A.K.) Vs THE STATE OF WEST BENGAL AND ANR.

18 April 1978
Supreme Court
13 pages
RAMANATHAN Vs STATE OF TAMIL NADU

Bench: SHINGAL,P.N.
Case number: Appeal Criminal 483 of 1976