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02 May 1978
Supreme Court 11 pages COMMISSIONER OF INCOME TAX WEST BENGAL I, CALCUTTA Vs CLIVE INSURANCE CO. LTD., CALCUTTA
Bench: DESAI,D.A. |
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02 May 1978
Supreme Court 20 pages MOHAN LAL & ANR. Vs AJIT SINGH AND ANR.
Bench: SHINGAL,P.N. |
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01 May 1978
Supreme Court 6 pages NIRMAL KUMAR KHANDELWAL Vs UNION OF INDIA AND ORS.
Bench: SARKARIA,RANJIT SINGH |
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28 April 1978
Supreme Court 27 pages NOOR MOHD. KHAN GHOUSE KHAN SOUDAGAR AND ANR. Vs FAKIRAPPA BHARMAPPA MACHENAHALLI AND ORS.
Bench: UNTWALIA,N.L. |
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27 April 1978
Supreme Court 7 pages RAMESH CHANDER KAUSHAL Vs VEENA KAUSHAL & ORS.
Bench: KRISHNAIYER,V.R. |
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27 April 1978
Supreme Court 9 pages GURUPAD KHANDAPPA MAGDUM Vs HIRABAI KHANDAPPA MAGDUM AND ORS.
Bench: CHANDRACHUD,Y.V. ((CJ) |
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27 April 1978
Supreme Court 11 pages NAGU REDDIAR AND ORS. ETC. Vs BABU REDDIAR AND ORS. ETC.AND VICE VERSA
Bench: KAILASAM,P.S. |
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26 April 1978
Supreme Court 7 pages SUPERINTENDENT (TECH. I) CENTRAL EXCISE I.D.D.JABALPUR AND Vs PRATAP RAI
Bench: FAZALALI,SYED MURTAZA |
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26 April 1978
Supreme Court 23 pages SHANKARIA Vs STATE OF RAJASTHAN
Bench: SARKARIA,RANJIT SINGH |
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25 April 1978
Supreme Court 8 pages MYSORE STATE ROAD TRANSPORT CORPORATIONBANGALORE Vs H. VENKATARAMANAPPA
Bench: FAZALALI,SYED MURTAZA |
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25 April 1978
Supreme Court 5 pages TEJINDER SINGH SANDHU Vs STATE OF PUNJAB AND ORS.
Bench: CHANDRACHUD,Y.V. ((CJ) |
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19 April 1978
Supreme Court 8 pages NAND KISHORE PRASAD Vs STATE OF BIHAR AND ORS.
Bench: SARKARIA,RANJIT SINGH |
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18 April 1978
Supreme Court 3 pages RAM PARKASH SHARMA Vs STATE OF HARYANA
Case number: Appeal (crl.) 184 of 1978 |
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18 April 1978
Supreme Court 5 pages SEN (A.K.) Vs THE STATE OF WEST BENGAL AND ANR.
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18 April 1978
Supreme Court 13 pages RAMANATHAN Vs STATE OF TAMIL NADU
Bench: SHINGAL,P.N. |