|
24 August 1978
Supreme Court 11 pages MOTI RAM & ORS. Vs STATE OF M.P.
Bench: KRISHNAIYER,V.R. |
|
22 August 1978
Supreme Court 19 pages HINDUSTAN SUGAR MILLS ETC. Vs STATE OF RAJASTHAN AND ORS.
Bench: BHAGWATI,P.N. |
|
22 August 1978
Supreme Court 30 pages STATE OF U.P. Vs BOOTA SINGH & OTHERS
Bench: FAZALALI,SYED MURTAZA |
|
21 August 1978
Supreme Court 4 pages BANARSI DASS CHADHA & BROS. Vs L.T. GOVERNOR, DELHI ADMN. & ORS.
Bench: REDDY,O. CHINNAPPA (J) |
|
18 August 1978
Supreme Court 0 pages STATE OF KERALA Vs MATHEW ( M. M. ) AND ANR.
Bench: SINGH,JASWANT |
|
18 August 1978
Supreme Court 36 pages R.G ANAND Vs M/S. DELUX FILMS & ORS.
Bench: FAZALALI,SYED MURTAZA |
|
17 August 1978
Supreme Court 7 pages ELECTION COMMISSION OF INDIA Vs N.G. RANGA AND ORS.
Bench: CHANDRACHUD, Y.V. (CJ),SARKARIA, RANJIT SINGH,UNTWALIA, N.L.,KOSHAL, A.D.,SEN, A.P. (J) |
|
17 August 1978
Supreme Court 15 pages MADHAV HAYAWADANRAO HOSKOT Vs STATE OF MAHARASHTRA
Bench: KRISHNAIYER,V.R. |
|
16 August 1978
Supreme Court 13 pages CHANDRAN Vs STATE OF TAMIL NADU
|
|
16 August 1978
Supreme Court 2 pages SHAM LAL ETC. Vs IUNION OF INDIA AND OTHERS
Case number: Writ Petition (Civil) 4154 of 1978 |
|
16 August 1978
Supreme Court 2 pages LAKSHMI NARAIN AND OTHERS Vs DISTRICT EXCISE OFFICER, FATEHPUR & ORS
Bench: KRISHNAIYER,V.R. |
|
16 August 1978
Supreme Court 29 pages P. N. KAUSHAL ETC. Vs UNION OF INDIA
Bench: KRISHNAIYER,V.R. |
|
16 August 1978
Supreme Court 11 pages STATE OF MAHARASHTRA AND ORS. Vs ATMA RAM SADASHIV DONGARWAR AND ORS.
Bench: SINGH,JASWANT |
|
14 August 1978
Supreme Court 9 pages FIRM SARDARILAL VlSHWANATH AND ORS. Vs PRITAM SINGH
Bench: DESAI,D.A. |
|
11 August 1978
Supreme Court 4 pages DEENA @ DEEN DAYAL Vs STATE OF UTTAR PRADESH
Bench: KAILASAM,P.S. |