Showing 35131 - 35145 of 41947 judgements
24 August 1978
Supreme Court
11 pages
MOTI RAM & ORS. Vs STATE OF M.P.

Bench: KRISHNAIYER,V.R.
Case number: Special Leave Petition (Criminal) 1649 of 1978

22 August 1978
Supreme Court
19 pages
HINDUSTAN SUGAR MILLS ETC. Vs STATE OF RAJASTHAN AND ORS.

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 1122 of 1976

22 August 1978
Supreme Court
30 pages
STATE OF U.P. Vs BOOTA SINGH & OTHERS

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 32 of 1972

21 August 1978
Supreme Court
4 pages
BANARSI DASS CHADHA & BROS. Vs L.T. GOVERNOR, DELHI ADMN. & ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 1278 of 1978

18 August 1978
Supreme Court
0 pages
STATE OF KERALA Vs MATHEW ( M. M. ) AND ANR.

Bench: SINGH,JASWANT
Case number: Appeal Criminal 178 of 1974

18 August 1978
Supreme Court
36 pages
R.G ANAND Vs M/S. DELUX FILMS & ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 2030 of 1968

17 August 1978
Supreme Court
7 pages
ELECTION COMMISSION OF INDIA Vs N.G. RANGA AND ORS.

Bench: CHANDRACHUD, Y.V. (CJ),SARKARIA, RANJIT SINGH,UNTWALIA, N.L.,KOSHAL, A.D.,SEN, A.P. (J)
Case number: Appeal Civil 1265 of 1969

17 August 1978
Supreme Court
15 pages
MADHAV HAYAWADANRAO HOSKOT Vs STATE OF MAHARASHTRA

Bench: KRISHNAIYER,V.R.
Case number: Special Leave Petition (Criminal) 408 of 1978

16 August 1978
Supreme Court
13 pages
CHANDRAN Vs STATE OF TAMIL NADU

16 August 1978
Supreme Court
2 pages
SHAM LAL ETC. Vs IUNION OF INDIA AND OTHERS

Case number: Writ Petition (Civil) 4154 of 1978

16 August 1978
Supreme Court
2 pages
LAKSHMI NARAIN AND OTHERS Vs DISTRICT EXCISE OFFICER, FATEHPUR & ORS

Bench: KRISHNAIYER,V.R.
Case number: Writ Petition (Civil) 966 of 1978

16 August 1978
Supreme Court
29 pages
P. N. KAUSHAL ETC. Vs UNION OF INDIA

Bench: KRISHNAIYER,V.R.
Case number: Writ Petition (Civil) 4021 of 1978

16 August 1978
Supreme Court
11 pages
STATE OF MAHARASHTRA AND ORS. Vs ATMA RAM SADASHIV DONGARWAR AND ORS.

Bench: SINGH,JASWANT
Case number: Appeal Civil 2475 of 1968

14 August 1978
Supreme Court
9 pages
FIRM SARDARILAL VlSHWANATH AND ORS. Vs PRITAM SINGH

Bench: DESAI,D.A.
Case number: Appeal Civil 141 of 1969

11 August 1978
Supreme Court
4 pages
DEENA @ DEEN DAYAL Vs STATE OF UTTAR PRADESH

Bench: KAILASAM,P.S.
Case number: Appeal Criminal 239 of 1975