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24 July 1978
Supreme Court 6 pages DHARMADEEPTI, ALWAYE, KERALA Vs THE COMMISSIONER OF INCOME TAX, KERALA
Bench: PATHAK,R.S. |
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24 July 1978
Supreme Court 15 pages MANAGEMENT OF MONGHYR FACTORY OF ITC LTD.,MONGHYR,BIHAR Vs THE PRESIDING OFFICER, LABOUR COURT PATNA (BIHAR)& 3 ORS.
Bench: UNTWALIA,N.L. |
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21 July 1978
Supreme Court 7 pages MANAGEMENT OF CENTRAL COAL WASHERY Vs WORKMEN & ANR.
Bench: BHAGWATI,P.N. |
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05 May 1978
Supreme Court 9 pages MUNICIPAL CORPORATION OF GREATER BOMBAY Vs P. S. MALVENKAR AND ORS.
Bench: SINGH,JASWANT |
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05 May 1978
Supreme Court 8 pages RAM RATTAN (DEAD) BY LEGAL REPRESENTATIVES Vs BAJRANG LAL & ORS.
Bench: DESAI,D.A. |
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05 May 1978
Supreme Court 11 pages WORKMEN OF COCHIN PORT TRUST Vs BOARD OF TRUSTEES OF THE COCHIN PORT TRUST & ANR.
Bench: UNTWALIA,N.L. |
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05 May 1978
Supreme Court 7 pages UNION OF INDIA Vs GOSALIA SHIPPING PRIVATE LTD., MARGAO, GOA
Bench: CHANDRACHUD,Y.V. ((CJ) |
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05 May 1978
Supreme Court 12 pages STATE THROUGH DELHI ADMINISTRATION Vs SANJAY GANDHI
Bench: CHANDRACHUD,Y.V. ((CJ) |
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05 May 1978
Supreme Court 13 pages STATE BANK OF INDIA Vs SHYAMA DEVI
Bench: SARKARIA,RANJIT SINGH |
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05 May 1978
Supreme Court 17 pages SHER SINGH (DEAD) BY LRS. Vs JOINT DIRECTOR OF CONSOLIDATION & ORS.
Bench: SINGH,JASWANT |
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04 May 1978
Supreme Court 21 pages LILA GUPTA Vs LAXMI NARAIN & ORS.
Bench: DESAI,D.A. |
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04 May 1978
Supreme Court 9 pages MANGALORE ELECTRIC SUPPLY CO. LTD. Vs THE COMMISSIONER OF INCOME TAX, WEST BENGAL
Bench: CHANDRACHUD,Y.V. ((CJ) |
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03 May 1978
Supreme Court 9 pages B. R. LTD. Vs V. P. GUPTA, C.I.T., BOMBAY
Bench: CHANDRACHUD,Y.V. ((CJ) |
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03 May 1978
Supreme Court 26 pages BIBI SADDIQA FATIMA Vs SAIYED MOHAMMAD MAHMOOD HASAN
Bench: UNTWALIA,N.L. |
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02 May 1978
Supreme Court 20 pages JADU GOPAL CHAKRAVARTHY (DEAD) AFTER HIM HIS LEGA Vs PANNALAL BHOWMICK AND ORS.
Case number: Appeal (civil) 1251 of 1968 |