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14 April 1978
Supreme Court 11 pages STATE OF GUJARAT AND ANR. Vs MAHARAJ SHRI AMARSHINHJI HIMATSINHJI
Bench: TULZAPURKAR,V.D. |
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11 April 1978
Supreme Court 15 pages CAMBAY ELECTRIC SUPPLY INDUSTRIAL CO. LTD. Vs THE COMMISSIONER OF INCOME TAX, GUJARAT-IIAHMEDABAD (AND VI
Bench: TULZAPURKAR,V.D. |
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07 April 1978
Supreme Court 44 pages NANDINI SATPATHY Vs DANI (P.L.) AND ANR.
Bench: KRISHNAIYER,V.R. |
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07 April 1978
Supreme Court 6 pages UNION OF INDIA Vs CHOTHIA (H.P.) AND ORS. ETC. ETC.
Bench: FAZALALI,SYED MURTAZA |
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07 April 1978
Supreme Court 4 pages CHIEF COMMISSIONER, DELHI & ANR. Vs DELHI CLOTH AND GENERAL MILLS CO. LTD. & ORS.
Bench: FAZALALI,SYED MURTAZA |
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05 April 1978
Supreme Court 13 pages DURGI DEVI & ORS. Vs STATE OF U.P.
Bench: SARKARIA,RANJIT SINGH |
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04 April 1978
Supreme Court 9 pages JANARDAN Vs STATE OF MAHARASHTRA
Bench: FAZALALI,SYED MURTAZA |
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04 April 1978
Supreme Court 8 pages HAJI MOHAMMED ISHAQ MD. SK. MOHAMMED & 3 OTHERS Vs MOHAMED IQBAL & MOHAMED ALI & ORS.
Bench: UNTWALIA,N.L. |
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04 April 1978
Supreme Court 10 pages BHAJYA S/O SHYAMA KANBI Vs GOPIKABAI AND ANR. ETC.
Case number: Appeal (civil) 2415 of 1968 |
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04 April 1978
Supreme Court 8 pages PUSHPAPRIYADEVI AND ORS. Vs STATE OF MAHARASHTRA AND ANR.
Bench: KAILASAM,P.S. |
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28 March 1978
Supreme Court 6 pages JAGJIT SINGH Vs STATE OF PUNJAB
Bench: SINGH,JASWANT |
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28 March 1978
Supreme Court 8 pages B. J. SHELAT Vs STATE OF GUJARAT & ANR.
Bench: KAILASAM,P.S. |
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23 March 1978
Supreme Court 12 pages TATA CHEMICALS LTD. Vs ITS WORKMEN
Case number: Appeal (civil) 2160 of 1977 |
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22 March 1978
Supreme Court 14 pages G. APPASWAMI CHETTIAR AND ANR. Vs R. SARANGAPANI CHETTIAR & ORS.
Bench: KAILASAM,P.S. |
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20 March 1978
Supreme Court 6 pages JOSEPH VILANGANDAN Vs THE EXECUTIVE ENGINEER, BUILDINGS & ROADS (P.W.D.) DIVISION
Bench: SARKARIA,RANJIT SINGH |