Showing 35101 - 35115 of 41947 judgements
14 September 1978
Supreme Court
6 pages
JASWANT SINGH Vs STATE (DELHI ADMN.)

Case number: Appeal (crl.) 346 of 1974

14 September 1978
Supreme Court
11 pages
CHANDRAKANT SAHA & ORS. ETC. Vs UNION OF INDIA & ORS. ETC.

Bench: CHANDRACHUD, Y.V. (CJ),BHAGWATI, P.N.,FAZALALI, SYED MURTAZA,SHINGAL, P.N.,DESAI, D.A.
Case number: Writ Petition (Civil) 1135 of 1977

13 September 1978
Supreme Court
6 pages
MORCHA Vs THE STATE OF RAJASTHAN

Bench: SINGH,JASWANT
Case number: Appeal Criminal 43 of 1972

13 September 1978
Supreme Court
5 pages
TAMAL LAHIRI Vs KUMAR P.N. TAGORE

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Criminal 69 of 1972

12 September 1978
Supreme Court
0 pages
CHIEF JUSTICE OF A.P. & ANR. Vs L.V.A. DIKSHITULU & ORS.

Bench: Y.V. CHANDRACHUD (CJ),R. S. SARKARIA,N.L. UNTWALIA,A.D. KOSHAL,A.P. SEN
Case number: Appeal (civil) 2826 of 1977

12 September 1978
Supreme Court
17 pages
K. M. MANI ETC. Vs P. J. ANTONY AND OTHERS

Bench: SHINGAL,P.N.
Case number: Appeal Civil 99 of 1979

12 September 1978
Supreme Court
10 pages
S. P. KOHLI, CIVIL SURGEON, FEROZEPUR Vs HIGH COURT OF PUNJAB & HARYANA

Bench: SINGH,JASWANT
Case number: Appeal Criminal 3 of 1977

12 September 1978
Supreme Court
28 pages
AHAJI C. H. MOHAMMAD KOYA Vs T. K. S. M. A. MUTHUKOYA

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 12 of 1978

12 September 1978
Supreme Court
20 pages
ORIENTAL GAS CO. LTD. & ORS. Vs STATE OF WEST BENGAL

Bench: CHANDRACHUD, Y.V. (CJ),SARKARIA, RANJIT SINGH,UNTWALIA, N.L.,REDDY, O. CHINNAPPA (J),SEN, A.P. (J)
Case number: Writ Petition (Civil) 343 of 1971

12 September 1978
Supreme Court
7 pages
MAHANT SRI SRINIVAS RAMNUJ DAS, MAHANT OF EMAR MATH, PURI Vs THE AGRICULTURAL INCOME TAX OFFICER, PURI & ANR.

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 1770 of 1972

12 September 1978
Supreme Court
11 pages
SENTINEL ROLLING SHUTTERS & ENGINEERING CO. (P) LTD. Vs COMMISSIONER OF SALES TAX, MAHARASHTRA

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 1001 of 1977

12 September 1978
Supreme Court
4 pages
UNION OF INDIA & ANR. Vs SWADESHI COTTON MILLS & ANR.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 1501 of 1978

11 September 1978
Supreme Court
16 pages
BASTI SUGAR MILLS co. LTD. Vs STATE OF U.P. & ANR.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 2148 of 1977

11 September 1978
Supreme Court
7 pages
RT. REV. MAGR. MARK NETTO Vs GOVT. OF KERALA & ORS.

Bench: CHANDRACHUD, Y.V. (CJ),SARKARIA, RANJIT SINGH,UNTWALIA, N.L.,REDDY, O. CHINNAPPA (J),SEN, A.P. (J)
Case number: Appeal Civil 927 of 1976

08 September 1978
Supreme Court
7 pages
MAULANA SHAMSUDDIN Vs KHUSHI LAL AND ORS.

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 2295 of 1968