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05 December 1978
Supreme Court 7 pages BHOPAL SUGAR INDUSTRIES LTD. Vs STATE OF MADHYA PRADESH & ORS.
Bench: SHINGAL,P.N. |
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01 December 1978
Supreme Court 88 pages IN RE THE SPECIAL COURTS BILL, 1978 Vs
Bench: CHANDRACHUD, Y.V. (CJ),BHAGWATI, NATWARLAL H.,KRISHNAIYER, V.R.,SARKARIA, R.S. & UNTWALIA, N.L.,FAZALALI, S.M. & SHINGAL, P.N. |
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30 November 1978
Supreme Court 6 pages INDIAN HARD METALS (P) LTD. Vs UNION OF INDIA
Bench: SARKARIA,RANJIT SINGH |
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30 November 1978
Supreme Court 9 pages MANAGER GOVT. BRANCH PRESS &. ANR Vs D. B. BELLIAWPA
Case number: Appeal (civil) 290 of 1969 |
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30 November 1978
Supreme Court 13 pages STATE OF ORISSA Vs NAKULA SAHU & ORS
Bench: SINGH,JASWANT |
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29 November 1978
Supreme Court 13 pages B. N. MUTTO & ANR. Vs T. K. NANDI
Bench: KAILASAM,P.S. |
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29 November 1978
Supreme Court 15 pages SYED ABDULKHADER Vs RAMI REDDY & ORS.
Bench: DESAI,D.A. |
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28 November 1978
Supreme Court 4 pages SUPERINTENDENT OF POLICE, LUDHIANA & ANR. Vs DWARKA DAS ETC.
Bench: SHINGAL,P.N. |
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24 November 1978
Supreme Court 10 pages SALIM ZIA Vs STATE OF U.P.
Bench: SINGH,JASWANT |
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23 November 1978
Supreme Court 8 pages S. L. GOSWAMI Vs HIGH COURT OF MADHYA PRADESH AT JABALPUR
Bench: KAILASAM,P.S. |
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23 November 1978
Supreme Court 6 pages MANEKA SANJAY GANDHI AND ANR. Vs RANI JETHMALANI
Bench: KRISHNAIYER,V.R. |
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22 November 1978
Supreme Court 7 pages K. GOPAL REDDY Vs STATE OF ANDHRA PRADESH
Bench: REDDY,O. CHINNAPPA (J) |
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22 November 1978
Supreme Court 6 pages COMMISSIONER OF INCOME TAX, PATIALA Vs M/s. GROZ BACKERT SABOO LTD.
Case number: Appeal (civil) 1482 of 1972 |
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22 November 1978
Supreme Court 5 pages TATA ENGINEERING & LOCOMOTIVE CO. LTD. Vs THE SALES TAX OFFICER & REGIONAL TRANSPORTOFFICER, POONA AN
Bench: FAZALALI,SYED MURTAZA |
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21 November 1978
Supreme Court 8 pages LAKSHMI SHANKAR SRIVASTAVA Vs STATE (DELHI ADMINISTRATION)
Bench: DESAI,D.A. |