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21 November 1978
Supreme Court 6 pages SAMBHU DAYAL Vs STATE OF U.P.
Case number: Appeal (crl.) 137 of 1972 |
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20 November 1978
Supreme Court 7 pages PRAKASH CHAND Vs STATE (DELHI ADMINISTRATION)
Bench: REDDY,O. CHINNAPPA (J) |
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20 November 1978
Supreme Court 3 pages KHATKI AHMED MUSHABHAI Vs LIMDI MUNICIPALITY
Bench: KRISHNAIYER,V.R. |
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17 November 1978
Supreme Court 12 pages NARENDRA PURSHOTAM UMRAO ETC. Vs B. B. GUJRAL & ORS..
Bench: SEN,A.P. (J) |
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16 November 1978
Supreme Court 8 pages JOGINDER SINGH Vs STATE OF PUNJAB
Bench: TULZAPURKAR,V.D. |
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15 November 1978
Supreme Court 9 pages SHIVESHWAR PRASAD NARAIN SINGH & ANR. Vs GHARAHU & ANR. ETC.
Bench: DESAI,D.A. |
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13 November 1978
Supreme Court 4 pages BHUPINDER SINGH Vs DALJIT KAUR
Bench: KRISHNAIYER,V.R. |
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09 November 1978
Supreme Court 8 pages JAGIR SINGH Vs RANBIR SINGH & AND
Bench: REDDY,O. CHINNAPPA (J) |
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07 November 1978
Supreme Court 7 pages REKHABEN VIRENDRA KAPADIA Vs STATE OF GUJARAT & ORS.
Bench: KAILASAM,P.S. |
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07 November 1978
Supreme Court 13 pages COMMISSIONER OF INCOME TAX, (CENTRAL) DELHI,NEW DELHI Vs BIJLI COTTON MILLS (P) LTD., HATHRAS., ALIGARH
Bench: BHAGWATI,P.N. |
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07 November 1978
Supreme Court 14 pages MOHAMMAD HASNUDDIN Vs STATE OF MAHARASHTRA
Bench: SEN,A.P. (J) |
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06 November 1978
Supreme Court 10 pages UNION OF INDIA Vs PRAFULLA KUMAR SAMAL & ANR.
Bench: FAZALALI,SYED MURTAZA |
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03 November 1978
Supreme Court 5 pages D. S. BIST & SONS, NAINITAL Vs COMMISSIONER OF INCOME TAX, DELHI CENTRAL, NEWDELHI
Case number: Appeal (civil) 1727 of 1972 |
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03 November 1978
Supreme Court 8 pages ASHADEVI, WIFE OF GOPAL GHERMAL MEHTA (DETENU) Vs K. SHIVERAJ,ADDL. CHIEF SECRETARY TO THE GOVERNMENT OFGUJAR
Bench: TULZAPURKAR,V.D. |
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03 November 1978
Supreme Court 6 pages H.P GUPTA Vs MANOHAR LAL AND ORS.
Bench: TULZAPURKAR,V.D. |