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06 October 1978
Supreme Court 15 pages RAJAPALAYAM MILLS LTD. Vs COMMISSIONER OF INCOME TAX, MADRAS
Bench: BHAGWATI,P.N. |
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06 October 1978
Supreme Court 14 pages AVON SERVICES (PRODUCTION AGENCIES) PVT. LTD. Vs INDUSTRIAL TRIBUNAL, HARYANA FARlDABAD ORS.
Bench: DESAI,D.A. |
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06 October 1978
Supreme Court 11 pages COLONEL HIS HIGHNESS SAWAI TEJ SINGHJI, MAHARAJA OF ALWAR Vs THE UNION OF INDIA & ANR.
Bench: CHANDRACHUD, Y.V. ((CJ),SARKARIA, RANJIT SINGH,UNTWALIA, N.L.,KOSHAL, A.D.,SEN, A.P. (J) |
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06 October 1978
Supreme Court 10 pages BRIJ BHUSHAN LAL PARDUMAN KUMAR ETC. Vs COMMISSIONER OF INCOME TAX, HARYANA, HIMACHAL PRADESH ANDNE
Bench: TULZAPURKAR,V.D. |
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06 October 1978
Supreme Court 13 pages BEGA BEGUM AND ORS. Vs ABDUL AHAD KHAN AND ORS.
Bench: FAZALALI,SYED MURTAZA |
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05 October 1978
Supreme Court 8 pages SUPERINTENDENT, CENTRAL EXCISE, BANGALORE Vs BAHUBALI
Bench: SINGH,JASWANT |
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05 October 1978
Supreme Court 13 pages K. N. BAHL Vs STATE OF PUNJAB & ORS.
Case number: Appeal (civil) 1836 of 1978 |
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05 October 1978
Supreme Court 12 pages STATE OF ORISSA Vs RAM CHANDER AGARWALA ETC.
Bench: KAILASAM,P.S. |
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04 October 1978
Supreme Court 15 pages ATLAS CYCLE INDUSTRIES LTD. AND ORS. Vs STATE OF HARYANA
Case number: Appeal (crl.) 24 of 1976 |
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04 October 1978
Supreme Court 13 pages V. C. RANGADURAI Vs D. GOPALAN AND ORS.
Bench: KRISHNAIYER,V.R. |
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04 October 1978
Supreme Court 6 pages COMMISSIONER OF INCOME TAX, WEST BENGAL III, CALCUTTA Vs RAJENDRA PRASAD MOODY, CALCUTTA ETC.
Bench: BHAGWATI,P.N. |
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29 September 1978
Supreme Court 29 pages EXCEL WEAR ETC. Vs UNION OF INDIA & ORS.
Bench: CHANDRACHUD, Y.V. ((CJ),SARKARIA, RANJIT SINGH,UNTWALIA, N.L.,KOSHAL, A.D.,SEN, A.P. (J) |
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28 September 1978
Supreme Court 13 pages RATILAL BHANJI MITHANI Vs THE STATE OF MAHARASHTRA & ORS.
Case number: Appeal (crl.) 95 of 1977 |
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27 September 1978
Supreme Court 17 pages VYANKATES DHONDDEO DESHPANDE Vs SOU. KUSUM DATTATRAYA KULKARNI & ORS.
Case number: Appeal (civil) 2084 of 1974 |
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27 September 1978
Supreme Court 14 pages SUTLEJ COTTON MILLS LTD. Vs COMMR. OF INCOME TAX, WEST BENGAL, CALCUTTA
Bench: BHAGWATI,P.N. |