Showing 35071 - 35085 of 41947 judgements
06 October 1978
Supreme Court
15 pages
RAJAPALAYAM MILLS LTD. Vs COMMISSIONER OF INCOME TAX, MADRAS

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 1989 of 1972

06 October 1978
Supreme Court
14 pages
AVON SERVICES (PRODUCTION AGENCIES) PVT. LTD. Vs INDUSTRIAL TRIBUNAL, HARYANA FARlDABAD ORS.

Bench: DESAI,D.A.
Case number: Appeal Civil 634 of 1975

06 October 1978
Supreme Court
11 pages
COLONEL HIS HIGHNESS SAWAI TEJ SINGHJI, MAHARAJA OF ALWAR Vs THE UNION OF INDIA & ANR.

Bench: CHANDRACHUD, Y.V. ((CJ),SARKARIA, RANJIT SINGH,UNTWALIA, N.L.,KOSHAL, A.D.,SEN, A.P. (J)
Case number: Appeal Civil 12 of 1969

06 October 1978
Supreme Court
10 pages
BRIJ BHUSHAN LAL PARDUMAN KUMAR ETC. Vs COMMISSIONER OF INCOME TAX, HARYANA, HIMACHAL PRADESH ANDNE

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 1701 of 1974

06 October 1978
Supreme Court
13 pages
BEGA BEGUM AND ORS. Vs ABDUL AHAD KHAN AND ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 2481 of 1978

05 October 1978
Supreme Court
8 pages
SUPERINTENDENT, CENTRAL EXCISE, BANGALORE Vs BAHUBALI

Bench: SINGH,JASWANT
Case number: Appeal Criminal 58 of 1972

05 October 1978
Supreme Court
13 pages
K. N. BAHL Vs STATE OF PUNJAB & ORS.

Case number: Appeal (civil) 1836 of 1978

05 October 1978
Supreme Court
12 pages
STATE OF ORISSA Vs RAM CHANDER AGARWALA ETC.

Bench: KAILASAM,P.S.
Case number: Appeal Civil 86 of 1974

04 October 1978
Supreme Court
15 pages
ATLAS CYCLE INDUSTRIES LTD. AND ORS. Vs STATE OF HARYANA

Case number: Appeal (crl.) 24 of 1976

04 October 1978
Supreme Court
13 pages
V. C. RANGADURAI Vs D. GOPALAN AND ORS.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 839 of 1978

04 October 1978
Supreme Court
6 pages
COMMISSIONER OF INCOME TAX, WEST BENGAL III, CALCUTTA Vs RAJENDRA PRASAD MOODY, CALCUTTA ETC.

Bench: BHAGWATI,P.N.
Case number: Tax Reference Case 1 of 1971

29 September 1978
Supreme Court
29 pages
EXCEL WEAR ETC. Vs UNION OF INDIA & ORS.

Bench: CHANDRACHUD, Y.V. ((CJ),SARKARIA, RANJIT SINGH,UNTWALIA, N.L.,KOSHAL, A.D.,SEN, A.P. (J)
Case number: Writ Petition (Civil) 644 of 1977

28 September 1978
Supreme Court
13 pages
RATILAL BHANJI MITHANI Vs THE STATE OF MAHARASHTRA & ORS.

Case number: Appeal (crl.) 95 of 1977

27 September 1978
Supreme Court
17 pages
VYANKATES DHONDDEO DESHPANDE Vs SOU. KUSUM DATTATRAYA KULKARNI & ORS.

Case number: Appeal (civil) 2084 of 1974

27 September 1978
Supreme Court
14 pages
SUTLEJ COTTON MILLS LTD. Vs COMMR. OF INCOME TAX, WEST BENGAL, CALCUTTA

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 1847 of 1972