Showing 34981 - 34995 of 41947 judgements
06 February 1979
Supreme Court
7 pages
JAGAT SINGH KISHOR SINGH DARBAR ETC. Vs THE STATE OF GUJARAT

Bench: KOSHAL,A.D.
Case number: Appeal Criminal 126 of 1972

05 February 1979
Supreme Court
6 pages
S.MOHAN LAL Vs R. KONDIAH

05 February 1979
Supreme Court
5 pages
STATE OF RAJASTHAN Vs RAGHUVEER SINGH & ORS.

Case number: Appeal (civil) 2008 of 1969

02 February 1979
Supreme Court
4 pages
STATE OF U.P. Vs ASHOK KUMAR & ANOTHER

Case number: Appeal (crl.) 166 of 1976

30 January 1979
Supreme Court
10 pages
HIND CONSTRUCTION CONTRACTORS Vs THE STATE OF MAHARASHTRA

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 483 of 1969

30 January 1979
Supreme Court
5 pages
GOPAL LAL Vs STATE OF RAJASTHAN

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 255 of 1973

30 January 1979
Supreme Court
18 pages
S. K. GUPTA & ANR. Vs K. P. JAIN & ANR.

Case number: Appeal (civil) 1217 of 1976

30 January 1979
Supreme Court
6 pages
M. V. RAMASUBBIER AND OTHERS Vs MANICKA NARASIMHACHARI AND OTHERS

Bench: SHINGAL,P.N.
Case number: Appeal Civil 1584 of 1969

30 January 1979
Supreme Court
9 pages
SEVANTILAL KARSONDAS MODI Vs STATE OF MAHARASHTRA & ANOTHER

Case number: Appeal (crl.) 196 of 1973

25 January 1979
Supreme Court
4 pages
PRAKASH COTTON MILLS (P) LTD. Vs B. SEN & ORS.

Bench: SHINGAL,P.N.
Case number: Appeal Civil 1992 of 1969

25 January 1979
Supreme Court
7 pages
DILBAG SINGH Vs STATE OF PUNJAB

Bench: KRISHNAIYER,V.R.
Case number: Appeal Criminal 313 of 1978

24 January 1979
Supreme Court
38 pages
MAHINDRA & MAHINDRA LTD. Vs UNION OF INDIA & ANR.

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 860 of 1978

24 January 1979
Supreme Court
3 pages
K. L. SUBBAYYA Vs STATE OF KARNATAKA

Case number: Appeal (crl.) 10 of 1974

24 January 1979
Supreme Court
5 pages
STATE OF UTTAR PRADESH Vs BHOOP SINGH VERMA

Case number: Appeal (civil) 252 of 1969

24 January 1979
Supreme Court
32 pages
SITA RAM & ORS. Vs STATE OF U.P.

Bench: KRISHNAIYER, V.R.,SHINGAL, P.N.,KAILASAM, P.S.,DESAI, D.A.,KOSHAL, A.D.
Case number: Appeal (crl.) 264 of 1978