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06 February 1979
Supreme Court 7 pages JAGAT SINGH KISHOR SINGH DARBAR ETC. Vs THE STATE OF GUJARAT
Bench: KOSHAL,A.D. |
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05 February 1979
Supreme Court 6 pages S.MOHAN LAL Vs R. KONDIAH
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05 February 1979
Supreme Court 5 pages STATE OF RAJASTHAN Vs RAGHUVEER SINGH & ORS.
Case number: Appeal (civil) 2008 of 1969 |
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02 February 1979
Supreme Court 4 pages STATE OF U.P. Vs ASHOK KUMAR & ANOTHER
Case number: Appeal (crl.) 166 of 1976 |
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30 January 1979
Supreme Court 10 pages HIND CONSTRUCTION CONTRACTORS Vs THE STATE OF MAHARASHTRA
Bench: TULZAPURKAR,V.D. |
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30 January 1979
Supreme Court 5 pages GOPAL LAL Vs STATE OF RAJASTHAN
Bench: FAZALALI,SYED MURTAZA |
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30 January 1979
Supreme Court 18 pages S. K. GUPTA & ANR. Vs K. P. JAIN & ANR.
Case number: Appeal (civil) 1217 of 1976 |
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30 January 1979
Supreme Court 6 pages M. V. RAMASUBBIER AND OTHERS Vs MANICKA NARASIMHACHARI AND OTHERS
Bench: SHINGAL,P.N. |
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30 January 1979
Supreme Court 9 pages SEVANTILAL KARSONDAS MODI Vs STATE OF MAHARASHTRA & ANOTHER
Case number: Appeal (crl.) 196 of 1973 |
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25 January 1979
Supreme Court 4 pages PRAKASH COTTON MILLS (P) LTD. Vs B. SEN & ORS.
Bench: SHINGAL,P.N. |
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25 January 1979
Supreme Court 7 pages DILBAG SINGH Vs STATE OF PUNJAB
Bench: KRISHNAIYER,V.R. |
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24 January 1979
Supreme Court 38 pages MAHINDRA & MAHINDRA LTD. Vs UNION OF INDIA & ANR.
Bench: BHAGWATI,P.N. |
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24 January 1979
Supreme Court 3 pages K. L. SUBBAYYA Vs STATE OF KARNATAKA
Case number: Appeal (crl.) 10 of 1974 |
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24 January 1979
Supreme Court 5 pages STATE OF UTTAR PRADESH Vs BHOOP SINGH VERMA
Case number: Appeal (civil) 252 of 1969 |
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24 January 1979
Supreme Court 32 pages SITA RAM & ORS. Vs STATE OF U.P.
Bench: KRISHNAIYER, V.R.,SHINGAL, P.N.,KAILASAM, P.S.,DESAI, D.A.,KOSHAL, A.D. |