Showing 35011 - 35025 of 41947 judgements
15 December 1978
Supreme Court
6 pages
MUNSHI RAM & ORS. Vs FINANCIAL COMMISSIONER, HARYANA & ORS.

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 277 of 1969

15 December 1978
Supreme Court
5 pages
STATE OF JAMMU & KASHMIR Vs RAJ DULARI RAZDAN & ORS.

Bench: KRISHNAIYER, V.R.,SHINGAL, P.N.,KAILASAM, P.S.,DESAI, D.A.,KOSHAL, A.D.
Case number: Appeal Civil 246 of 1973

15 December 1978
Supreme Court
16 pages
MOHD RASHID AHMAD ETC. Vs STATE OF U.P. & ANR.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 1724 of 1969

14 December 1978
Supreme Court
14 pages
GESTETNER DUPLICATORS (PVT.) LTD. Vs COMMISSIONER OF INCOME-TAX, WEST BENGAL

Case number: Appeal (civil) 565 of 1978

14 December 1978
Supreme Court
8 pages
JANKI SUGAR MILLS & CO. Vs COMMISSIONER OF MEERUT DIVISION, MEERUT

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 1083 of 1969

14 December 1978
Supreme Court
8 pages
NAYYAR (G. P.) Vs STATE (DELHI ADMN.)

Bench: KAILASAM,P.S.
Case number: Appeal Criminal 274 of 1974

14 December 1978
Supreme Court
10 pages
MOHINDER PAL JOLLY Vs STATE OF PUNJAB

Bench: UNTWALIA,N.L.
Case number: Appeal Criminal 118 of 1972

13 December 1978
Supreme Court
31 pages
KAMLAPATI TRIVEDI Vs STATE OF WEST BENGAL

Case number: Appeal (crl.) 45 of 1972

13 December 1978
Supreme Court
16 pages
BISWANATH PRASAD RADHEY SHYAM Vs HINDUSTAN METAL INDUSTRIES

Case number: Appeal Civil 1630-1631 of 1969

12 December 1978
Supreme Court
15 pages
FAZALBHOY CURRIMBHOY ETC. Vs OFFICIAL TRUSTEE OF MAHARASHTRA & ORS., ETC.

Bench: PATHAK,R.S.
Case number: Appeal Civil 722 of 1967

12 December 1978
Supreme Court
46 pages
M/S MOTILAL PADAMPAT SUGAR MILLS CO. (P.) LTD. Vs STATE OF UTTAR PRADESH AND ORS.

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 1597 of 1972

11 December 1978
Supreme Court
7 pages
BHAWARLAL GANESHMALJI Vs STATE OF TAMIL NADU & ANR.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Criminal 233 of 1978

07 December 1978
Supreme Court
10 pages
RAM SINGH & SONS ENG. WORKS Vs COMMISSIONER OF SALES TAX, U.P.

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 1314 of 1975

06 December 1978
Supreme Court
6 pages
G. T. LAD & ORS Vs CHEMICALS & FIBRES OF INDIA LTD.

Bench: SINGH,JASWANT
Case number: Appeal Civil 1188 of 1976

05 December 1978
Supreme Court
16 pages
GUNDAJI SATWAJI SHINDE Vs RAMCHANDRA BHIKAJI JOSHI

Bench: DESAI,D.A.
Case number: Appeal Civil 1280 of 1969