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15 December 1978
Supreme Court 6 pages MUNSHI RAM & ORS. Vs FINANCIAL COMMISSIONER, HARYANA & ORS.
Bench: SARKARIA,RANJIT SINGH |
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15 December 1978
Supreme Court 5 pages STATE OF JAMMU & KASHMIR Vs RAJ DULARI RAZDAN & ORS.
Bench: KRISHNAIYER, V.R.,SHINGAL, P.N.,KAILASAM, P.S.,DESAI, D.A.,KOSHAL, A.D. |
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15 December 1978
Supreme Court 16 pages MOHD RASHID AHMAD ETC. Vs STATE OF U.P. & ANR.
Bench: SEN,A.P. (J) |
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14 December 1978
Supreme Court 14 pages GESTETNER DUPLICATORS (PVT.) LTD. Vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
Case number: Appeal (civil) 565 of 1978 |
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14 December 1978
Supreme Court 8 pages JANKI SUGAR MILLS & CO. Vs COMMISSIONER OF MEERUT DIVISION, MEERUT
Bench: TULZAPURKAR,V.D. |
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14 December 1978
Supreme Court 8 pages NAYYAR (G. P.) Vs STATE (DELHI ADMN.)
Bench: KAILASAM,P.S. |
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14 December 1978
Supreme Court 10 pages MOHINDER PAL JOLLY Vs STATE OF PUNJAB
Bench: UNTWALIA,N.L. |
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13 December 1978
Supreme Court 31 pages KAMLAPATI TRIVEDI Vs STATE OF WEST BENGAL
Case number: Appeal (crl.) 45 of 1972 |
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13 December 1978
Supreme Court 16 pages BISWANATH PRASAD RADHEY SHYAM Vs HINDUSTAN METAL INDUSTRIES
Case number: Appeal Civil 1630-1631 of 1969 |
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12 December 1978
Supreme Court 15 pages FAZALBHOY CURRIMBHOY ETC. Vs OFFICIAL TRUSTEE OF MAHARASHTRA & ORS., ETC.
Bench: PATHAK,R.S. |
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12 December 1978
Supreme Court 46 pages M/S MOTILAL PADAMPAT SUGAR MILLS CO. (P.) LTD. Vs STATE OF UTTAR PRADESH AND ORS.
Bench: BHAGWATI,P.N. |
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11 December 1978
Supreme Court 7 pages BHAWARLAL GANESHMALJI Vs STATE OF TAMIL NADU & ANR.
Bench: REDDY,O. CHINNAPPA (J) |
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07 December 1978
Supreme Court 10 pages RAM SINGH & SONS ENG. WORKS Vs COMMISSIONER OF SALES TAX, U.P.
Bench: BHAGWATI,P.N. |
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06 December 1978
Supreme Court 6 pages G. T. LAD & ORS Vs CHEMICALS & FIBRES OF INDIA LTD.
Bench: SINGH,JASWANT |
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05 December 1978
Supreme Court 16 pages GUNDAJI SATWAJI SHINDE Vs RAMCHANDRA BHIKAJI JOSHI
Bench: DESAI,D.A. |