Judgements

RAGHUNATH PRADHANI Vs DAMODRA MAHAPATRA AND ORS.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 453 of 1969

SMT. S. R. VENKATARAMAN Vs UNION OF INDIA & ANR.

Bench: SHINGAL,P.N.
Case number: Appeal Civil 2764 of 1977

COLLECTOR, RAIGARH Vs DR. HARISINGH THAKUR & ANR. AND VICE VERSA

Bench: SINGH,JASWANT
Case number: Appeal Civil 64 of 1969

JAI DUTT Vs STATE OF U.P. & ORS.

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Civil 484 of 1969

FIRM SURAJMAL BANSHIDHAR, ETC. Vs THE MUNICIPAL BOARD, GANGANAGAR

Bench: SHINGAL,P.N.
Case number: Appeal Civil 372 of 1969

BOARD OF MUSLIM WAKFS, RAJASTHAN Vs RADHA KRISHNA & ORS.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 166 of 1969

MAHARAJA BOOK DEPOT Vs STATE OF GUJARAT

Bench: TULZAPURKAR,V.D.
Case number: Appeal Criminal 227 of 1977

CHIEF COMMISSIONER UNION TERRITORY, CHANDIGARH Vs SIALKOT SILK STORES, CHANDIGARH

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 364 of 1969

POTTERY MAZDOOR PANCHAYAT Vs THE PERFECT POTTERY CO. LTD. & ANR.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 293 of 1971

DELHI CLOTH & GENERAL MILLS CO. LTD. Vs STATE OF U.P. & ORS.

Case number: Appeal Civil 1249 of 1968

GANESH BHAVAN PATEL & ANR. Vs STATE OF MAHARASHTRA

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Criminal 64 of 1974

B. L. GOEL Vs STATE OF U.P. & ORS.

Bench: CHANDRACHUD, Y.V. ((CJ),SARKARIA, RANJIT SINGH,UNTWALIA, N.L.,REDDY, O. CHINNAPPA (J),SEN, A.P. (J)
Case number: Appeal Civil 911 of 1978

BAI TAHIRA A Vs ALI HUSSAIN FISSALLI CHOTHIA AND ANR.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Criminal 332 of 1977

COMMISSIONER OF SALES TAX, M.P. INDORE AND ORS. Vs RADHAKRISHAN AND ORS.

Case number: Appeal (crl.) 78 of 1972

HARBANS KUMARI AND ORS. Vs STATE OF UTTAR PRADESH