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23 January 1979
Supreme Court 12 pages GUJARAT STATE COOPERATIVE LAND DEVELOPMENT BANK LTD. Vs P. R. MANDED AND ORS.
Case number: Appeal (civil) 236 of 1969 |
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19 January 1979
Supreme Court 4 pages LINGARI OBULAMMA Vs L. VENKATA REDDY & ORS.
Bench: FAZALALI,SYED MURTAZA |
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19 January 1979
Supreme Court 6 pages MAHANT AMAR PARKASH & ORS. Vs PARKASHA NAND & ORS.
Case number: Appeal (civil) 2153 of 1969 |
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18 January 1979
Supreme Court 5 pages UNION OF INDIA Vs SURJIT SINGH ATWAL
Case number: Appeal (civil) 2053 of 1969 |
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18 January 1979
Supreme Court 5 pages MOHD. IQBAL, AHMAD Vs STATE OF ANDHRA PRADESH
Bench: FAZALALI,SYED MURTAZA |
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17 January 1979
Supreme Court 4 pages MOHD. SHABIR Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 103 of 1973 |
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17 January 1979
Supreme Court 19 pages STATE OF KERALA Vs KUMARI T. P. ROSHANA & ANR.
Case number: Appeal (civil) 2297 of 1978 |
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16 January 1979
Supreme Court 16 pages SWARAN LATA Vs UNION OF INDIA & ORS.
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15 January 1979
Supreme Court 2 pages CONTROLLER OF ESTATE DUTY, KARNATAKA, BANGALORE Vs UMESH RUDRA
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12 January 1979
Supreme Court 5 pages RAJENDERA NATH KAR Vs GANGADAS & GANGADHAR RATHI & ORS.
Bench: CHANDRACHUD,Y.V. ((CJ) |
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10 January 1979
Supreme Court 18 pages RAM LAL NARANG ETC. ETC. Vs STATE OF DELHI (ADMN.)
Bench: REDDY,O. CHINNAPPA (J) |
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09 January 1979
Supreme Court 10 pages INDIAN OXYGEN LTD. Vs THE WORKMEN AS REPRESENTED BY INDIAN OXYGEN KARAMCHARI UNIO
Bench: SHINGAL,P.N. |
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04 January 1979
Supreme Court 5 pages INCOME TAX OFFICER & ORS. Vs M/S. MADNANI ENGINEERING WORKS LTD., CALCUTTA
Bench: BHAGWATI,P.N. |
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04 January 1979
Supreme Court 24 pages S. P. BHATNAGAR ETC. Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 346 of 1975 |
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15 December 1978
Supreme Court 14 pages M. C. GUPTA ETC. Vs A. K. GUPTA & ORS. ETC.
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