Showing 34306 - 34320 of 41947 judgements
02 November 1981
Supreme Court
25 pages
DR. S.P. KAPOOR ETC. Vs STATE OF HIMACHAL PRADESH & ORS. ETC.

Bench: VARADARAJAN,A. (J)
Case number: Appeal Civil 2104 of 1980

30 October 1981
Supreme Court
11 pages
HEMLATA KANTILAL SHAH Vs STATE OF MAHARASHTRA & ORS.

Bench: ISLAM,BAHARUL (J)
Case number: Writ Petition(Criminal) 3662 of 1981

29 October 1981
Supreme Court
6 pages
PANDURANG JIVAJI Vs RAMCHANDRA GANGADHAR ASHTEKAR (DEAD) BY LRS.& ORS.

Bench: MISRA,R.B. (J)
Case number: Appeal Civil 2069 of 1970

23 October 1981
Supreme Court
5 pages
STATE OF GUJARAT Vs ISMAIL JUMA & ORS.

Case number: Appeal (crl.) 93 of 1981

22 October 1981
Supreme Court
4 pages
RATTAN SINGH ETC. ETC. Vs STATE OF PUNJAB & ORS. ETC. ETC.

Case number: Writ Petition (Civil) 3614 of 1981

20 October 1981
Supreme Court
5 pages
JEEWANTI PANDEY Vs KISHAN CHANDRA PANDEY

Bench: SEN,A.P. (J)
Case number: Appeal Civil 2754 of 1981

20 October 1981
Supreme Court
42 pages
R.K. GARG ETC. ETC. Vs UNION OF INDIA & ORS. ETC.

Bench: CHANDRACHUD, Y.V. (CJ),BHAGWATI, P.N.,GUPTA, A.C.,FAZALALI, SYED MURTAZA,SEN, AMARENDRA NATH (J)
Case number: Writ Petition (Civil) 355 of 1981

16 October 1981
Supreme Court
8 pages
DlVISIONAL PERSONNEL OFFICER, WESTERN RAILWAY, KOTA Vs SUNDAR DASS

Case number: Appeal (civil) 1085 of 1981

16 October 1981
Supreme Court
6 pages
TATA ENGINEERING & LOCOMOTIVE CO. LTD. Vs THEIR WORKMEN

Bench: KOSHAL,A.D.
Case number: Appeal Civil 1484 of 1971

15 October 1981
Supreme Court
16 pages
K. C. KAPOOR Vs RADHIKA DEVI (DEAD) BY L. RS. & OTHERS

Bench: KOSHAL,A.D.
Case number: Appeal Civil 515 of 1970

14 October 1981
Supreme Court
3 pages
GURDAYAL SINGH FIJI Vs THE STATE OF PUNJAB AND ORS.

Bench: SEN,AMARENDRA NATH (J)
Case number: Writ Petition (Civil) 4533 of 1980

01 October 1981
Supreme Court
9 pages
SAYED MOHOMED BAQUIR EL-EDROOS (DEAD) BY LRS. Vs STATE OF GUJARAT

Bench: MISRA,R.B. (J)
Case number: Appeal Civil 2132 of 1977

01 October 1981
Supreme Court
8 pages
SYED ISRAR MASOOD, FOREST CONTRACTOR, RET GHAT, BHOPAL Vs STATE OF MADHYA PRADESH

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Civil 2060 of 1970

29 September 1981
Supreme Court
16 pages
MOTOR OWNERS INSURANCE CO. LTD. Vs JADAVJI KESHAVJI MODI & ORS.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 801 of 1978

29 September 1981
Supreme Court
14 pages
GURU NANAK FOUNDATION Vs RATTAN SINGH & SONS

Bench: DESAI,D.A.
Case number: Appeal Civil 14079 of 1977