Showing 34291 - 34305 of 41947 judgements
10 December 1981
Supreme Court
3 pages
ASHOK KUMAR BINNY AND HANSRAJ Vs STATE OF JAMMU & KASHMIR & OTHERS

Bench: PATHAK,R.S.
Case number: Writ Petition (Civil) 8333 of 1981

09 December 1981
Supreme Court
2 pages
HARNEK SINGH Vs STATE OF PUNJAB

Bench: KOSHAL,A.D.
Case number: Crl.A. No.-000796-000796 / 1998
Diary number: 8918 / 1998
Advocates: R. D. UPADHYAY Vs

08 December 1981
Supreme Court
22 pages
PRASAD & ORS. Vs V. GOVINDASWAMI MUDALIAR & ORS.

Case number: Appeal (civil) 1102 of 1970

08 December 1981
Supreme Court
29 pages
R.S. MAKASHI & ORS. Vs I.M. MENON & ORS.

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Civil 1003 of 1980

08 December 1981
Supreme Court
11 pages
JAIN MALLEABLES Vs BHARAT SAHAY

Bench: VARADARAJAN,A. (J)
Case number: Appeal Civil 1472 of 1980

07 December 1981
Supreme Court
8 pages
WORKMEN OF WILLIAMSON MAGOR & CO. LTD. Vs WILLIAMSON MAGOR & CO. LTD. & ANR.

Bench: ISLAM,BAHARUL (J)
Case number: Appeal Civil 351 of 1976

02 December 1981
Supreme Court
8 pages
SUKHVINDER PAL BIPAN KUMAR Vs STATE OF PUNJAB & ORS.

Bench: KOSHAL,A.D.
Case number: Writ Petition (Civil) 7477 of 1981

01 December 1981
Supreme Court
6 pages
STATE OF U.P. Vs JAIRAM ETC.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Criminal 932 of 1981

26 November 1981
Supreme Court
18 pages
WESTERN COALFIELDS LTD. Vs SPECIAL AREA DEVELOPMENT AUTHORITY, KORBA AND ANR.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 1025 of 1978

20 November 1981
Supreme Court
4 pages
IDANDAS Vs ANANT RAMCHANDRA PHADKE DEAD BY L.RS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 2383 of 1977

18 November 1981
Supreme Court
7 pages
INDU BALA BOSE & ORS. Vs MANINDRA CHANDRA BOSE & ANR.

Bench: ISLAM,BAHARUL (J)
Case number: Appeal Civil 1872 of 1970

07 November 1981
Supreme Court
4 pages
PRABHA DUTT Vs UNION OF INDIA & ORS.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Writ Petition (Civil) 8193 of 1981

06 November 1981
Supreme Court
7 pages
GANGABAI W/O RAMBILAS GILDA Vs CHHABUBAI W/O PUKHARAJJI GANDHI

Bench: PATHAK,R.S.
Case number: Appeal Civil 1537 of 1970

05 November 1981
Supreme Court
29 pages
BISHAMBHAR DAYAL CHANDRA MOHAN AND OTHERS. ETC. ETC. Vs STATE OF UTTAR PRADESH & ORS.

Bench: SEN,A.P. (J)
Case number: Writ Petition (Civil) 2907 of 1981

03 November 1981
Supreme Court
46 pages
GHULAM ABBAS(DEAD, THRU LRS) Vs STATE OF U.P. .

Bench: TULZAPURKAR,V.D.
Case number: W.P.(C) No.-004675-004675 / 1978
Diary number: 60577 / 1978
Advocates: S. JANANI Vs GUNNAM VENKATESWARA RAO