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19 August 1981
Supreme Court 9 pages LILA DHAR Vs STATE OF RAJASTHAN & ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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18 August 1981
Supreme Court 9 pages SHIELA KAUSHISH Vs COMMISSIONER OF INCOME-TAX, DELHI
Bench: BHAGWATI,P.N. |
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12 August 1981
Supreme Court 8 pages STATE OF MAHARASHTRA Vs CHAMPALAL PUNJAJI SHAH
Case number: Appeal (crl.) 126 of 1979 |
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12 August 1981
Supreme Court 9 pages SMT. MASUMA Vs STATE OF MAHARASHTRA & ANR.
Bench: BHAGWATI,P.N. |
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11 August 1981
Supreme Court 5 pages R.K. KHANDELWAL Vs STATE OF U.P. & OTHERS
Bench: CHANDRACHUD,Y.V. ((CJ) |
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10 August 1981
Supreme Court 66 pages SHAH BABULAL KHIMJI Vs JAYABEN D. KANIA AND ANR.
Bench: FAZALALI,SYED MURTAZA |
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06 August 1981
Supreme Court 4 pages KOOPILAN UNEEN'S DAUGHTER PATHUMMA & ORS. Vs KOOPILAN UNEEN'S SON KUNTALAN KUTTY DEAD BY LRS. & ORS,
Case number: Appeal (civil) 564 of 1970 |
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06 August 1981
Supreme Court 7 pages RAJAMMAL AND ANR. Vs MOOKAN @ PERIA PERUMAL THEVAL & ORS.
Bench: ISLAM,BAHARUL (J) |
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31 July 1981
Supreme Court 8 pages WORKMEN OF METRO THEATRE LTD., BOMBAY Vs METRO THEATRE LTD., BOMBAY
Bench: TULZAPURKAR,V.D. |
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30 July 1981
Supreme Court 4 pages B.R. RAMABHADRIAH Vs SECRETARY, FOOD & AGRICULTURE DEPARTMENT ANDHRA PRADESH &OR
Bench: ERADI,V. BALAKRISHNA (J) |
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29 July 1981
Supreme Court 5 pages BHAICHAND RATANSHI Vs LAXMISHANKER TRIBHOYAN
Bench: REDDY,O. CHINNAPPA (J) |
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28 July 1981
Supreme Court 3 pages ANNAPURNA BISCUIT MANUFACTURING CO., KANPUR Vs COMMISSIONER OF SALES TAX, U.P., LUCKNOW
Bench: VENKATARAMIAH,E.S. (J) |
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28 July 1981
Supreme Court 7 pages HINDUSTAN ALUMINIUM CORPORATION LTD. Vs STATE OF UTTAR PRADESH & ANR.
Bench: TULZAPURKAR,V.D. |
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28 July 1981
Supreme Court 9 pages KAVITA W/O SUNDER SHANKARDAS DEVIDASANI ETC. Vs STATE OF MAHARASHTRA & ORS. ETC. ETC.
Bench: REDDY,O. CHINNAPPA (J) |
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27 July 1981
Supreme Court 4 pages BIMAL CHAND JAIN Vs SRI GOPAL AGARWAL
Bench: PATHAK,R.S. |