Showing 34321 - 34335 of 41947 judgements
28 September 1981
Supreme Court
5 pages
DR. RAHAMATULLAH Vs STATE OF BlHAR AND ANR.

Bench: ISLAM,BAHARUL (J)
Case number: Writ Petition(Criminal) 5124 of 1981

25 September 1981
Supreme Court
34 pages
VAZIR SULTAN TOBACCO CO. LTD. ETC. ETC. Vs COMMlSSIONER OF INCOME-TAX ANDHRA PRADESH, HYDERABAD

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 860 of 1973

22 September 1981
Supreme Court
7 pages
MADHYA PRADESH RATION VIKRETA SANGHSOCIETY & ORS. ETC. ETC. Vs STATE OF MADHYA PRADESH & ANR.

Bench: SEN,A.P. (J)
Case number: Special Leave Petition (Civil) 4034 of 1981

22 September 1981
Supreme Court
23 pages
STATE OF M.P. AND ANR. Vs KUMARI NIVEDITA JAIN AND ORS.

Bench: SEN,AMARENDRA NATH (J)
Case number: Appeal Civil 554 of 1981

21 September 1981
Supreme Court
5 pages
S. GOPA KUMAR Vs STATE OF KERALA & KERALA PUBLIC SERVICE COMMISSION

Bench: ISLAM,BAHARUL (J)
Case number: Special Leave Petition (Civil) 2081 of 1980

18 September 1981
Supreme Court
4 pages
STATE OF GUJARAT Vs ADAM KASAM BHAYA

Bench: ISLAM,BAHARUL (J)
Case number: Appeal Criminal 92 of 1981

16 September 1981
Supreme Court
9 pages
SWASTIK RUBBER PRODUCTS LTD. ETC. ETC. Vs MUNICIPAL CORPORATION OF THE CITY OF POONA & ANR.

Bench: DESAI,D.A.
Case number: Appeal Civil 1600 of 1970

15 September 1981
Supreme Court
5 pages
LUDHICHEM AGENCIES ETC. Vs AHMED R.V. PEER MOHAMED AND ANR.

Bench: PATHAK,R.S.
Case number: Special Leave Petition (Civil) 5631 of 1981

15 September 1981
Supreme Court
9 pages
NAND LAL BAJAJ Vs THE STATE OF PUNJAB AND ANR.

Bench: SEN,A.P. (J)
Case number: Writ Petition(Criminal) 4975 of 1981

14 September 1981
Supreme Court
12 pages
SIRAJMOHMEDKHAN JANMOHAMADKHAN Vs HAFIZUNNISA YASINKHAN & ANR.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 602 of 1981

08 September 1981
Supreme Court
7 pages
RAGHBIR Vs STATE OF HARYANA

Bench: ISLAM,BAHARUL (J)
Case number: Appeal Criminal 90 of 1981

08 September 1981
Supreme Court
16 pages
STATE OF MAHARASHTRA & ANR. Vs CHANDRAKANT ANANT KULKARNI & ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 420 of 1971

04 September 1981
Supreme Court
23 pages
K.P. VARGHESE Vs THE INCOME TAX OFFICER,ERNAKULAM, AND ANOTHER

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 412 of 1973

04 September 1981
Supreme Court
5 pages
MATH SAUNA AND ORS. Vs KEDAR NATH @ UMA SHANKAR & ORS.

Bench: PATHAK,R.S.
Case number: Appeal Civil 196 of 1970

03 September 1981
Supreme Court
7 pages
AHURA CHEMICAL PRODUCTS PVT. LTD. Vs UNION OF INDIA

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Civil 2201 of 1978