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16 February 1982
Supreme Court 19 pages L. ROBERT D'SOUZA Vs THE EXECUTIVE ENGINEER SOUTHERN RAILWAY & ANR.
Case number: Appeal (civil) 1613 of 1979 |
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16 February 1982
Supreme Court 5 pages PADMA SRINIVASAN Vs PREMIER INSURANCE CO. LTD.
Bench: CHANDRACHUD,Y.V. ((CJ) |
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12 February 1982
Supreme Court 7 pages HARBANS SINGH Vs STATE OF U.P. & OTHERS
Bench: CHANDRACHUD,Y.V. ((CJ) |
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11 February 1982
Supreme Court 13 pages BHIKOBA SHANKAR DHUMAL (DEAD) BY LRS. & ORS. Vs MOHAN LAL PUNCHAND TATHED & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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11 February 1982
Supreme Court 9 pages RAM PYARE CHAUDHARY & ANR. Vs STATE OF UTTAR PRADESH & ORS.
Bench: DESAI,D.A. |
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09 February 1982
Supreme Court 5 pages SMT. KALLOO & ORS. Vs DHAKADEVI & ORS.
Bench: ISLAM,BAHARUL (J) |
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05 February 1982
Supreme Court 4 pages SAT PAL GUPTA & ANR. Vs STATE OF HARYANA & ANR.
Case number: Appeal (civil) 1099 of 1972 |
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04 February 1982
Supreme Court 8 pages AMITABH SHRIVASTAVA Vs STATE OF MADHYA PRADESH & ORS.
Bench: VARADARAJAN,A. (J) |
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02 February 1982
Supreme Court 45 pages STATE OF WEST BENGAL & ORS. Vs SWAPAN KUMAR GUHA & ORS.
Bench: CHANDRACHUD,Y.V. ((CJ) |
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01 February 1982
Supreme Court 6 pages BABU SINGH CHAUHAN Vs RAJKUMARI JAIN & ORS.
Bench: FAZALALI,SYED MURTAZA |
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29 January 1982
Supreme Court 14 pages BABU LAL Vs HAZARI LAL KlSHORI LAL & ORS.
Bench: MISRA,R.B. (J) |
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29 January 1982
Supreme Court 9 pages STATE OF MADHYA PRADESH Vs DEWADAS & ORS.
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28 January 1982
Supreme Court 5 pages PUNJAB SUGAR MILLS CO. LTD. Vs UNION OF INDIA .
Bench: REDDY,O. CHINNAPPA (J) |
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27 January 1982
Supreme Court 4 pages CHAMPALAL POONJAJI SHAH Vs STATE OF MAHARASHTRA
Bench: REDDY,O. CHINNAPPA (J) |
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27 January 1982
Supreme Court 7 pages LINGO SULPHATE CORPORATION OF INDIA LTD. & ORS. Vs U.P. STATE SUGAR CORPORATION LTD.,UNIT, BIJNOR & ORS.
Bench: MISRA,R.B. (J) |