Showing 34336 - 34350 of 41947 judgements
03 September 1981
Supreme Court
11 pages
SMT. RUKHAMANBAI Vs SHIVRAM & ORS.

Bench: DESAI,D.A.
Case number: Appeal Civil 285 of 1969

02 September 1981
Supreme Court
33 pages
THE ASSOTD. CEMENT COMPANIES LTD. Vs THE COMMERCIAL TAX OFFICER .

Case number: C.A. No.-000852-000852 / 1980
Diary number: 62850 / 1980
Advocates: GAGRAT AND CO Vs

01 September 1981
Supreme Court
2 pages
STATE OF GUJARAT Vs SAYED MOHD. BAQUIR EL EDROSS

Bench: KOSHAL,A.D.
Case number: Appeal Civil 353 of 1969

01 September 1981
Supreme Court
24 pages
SOUTHERN PHARMACEUTICALS & CHEMICALS TRICHUR & ORS. ETC. Vs STATE OF KERALA & ORS. ETC.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 533 of 1979

01 September 1981
Supreme Court
7 pages
STATE OF ASSAM & ORS. Vs BANSHIDHAR SHEWBHAGWAN & CO.

Bench: VARADARAJAN,A. (J)
Case number: Appeal Civil 321 of 1970

28 August 1981
Supreme Court
45 pages
AIR INDIA ETC. ETC. Vs NERGESH MEERZA & ORS. ETC. ETC.

Bench: FAZALALI,SYED MURTAZA
Case number: Transfer Petition (Civil) 3 of 1981

28 August 1981
Supreme Court
11 pages
KAPURCHAND SHRIMAL Vs COMMISSIONER OF INCOME TAX, ANDHRA PRADESH, HYDERABAD

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 1286 of 1973

26 August 1981
Supreme Court
16 pages
BHAIYA RAMANUJ PRATAP DEO Vs LALU MAHESHANUJ PRATAP DEO & ORS. AND VICE VERSA

Bench: MISRA,R.B. (J)
Case number: Appeal Civil 209 of 1970

26 August 1981
Supreme Court
19 pages
V1NOD KUMAR SHANTILAL GOSALIA Vs GANGADHAR NARSINGDAS AGARWAL & ORS.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 1440 of 1970

25 August 1981
Supreme Court
9 pages
P. VENKAIAH Vs G. KRISHNA RAO & OTHERS.

Bench: KOSHAL,A.D.
Case number: Appeal Civil 1625 of 1970

25 August 1981
Supreme Court
9 pages
RICHPAL SINGH & ANR. Vs DESH RAJ SINGH & ORS.

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 1725 of 1973

25 August 1981
Supreme Court
7 pages
STATE OF WEST BENGAL Vs SHEW MANGAL SINGH & ORS.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Special Leave Petition (Criminal) 3459 of 1980

21 August 1981
Supreme Court
12 pages
STATE BANK OF TRAVANCORE Vs MOHAMMED MOHAMMED KHAN

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 1376 of 1978

20 August 1981
Supreme Court
5 pages
UMA CHARAN Vs STATE OF MADHYA PRADESH AND ANR.

Bench: KOSHAL,A.D.
Case number: Appeal Civil 2173 of 1970

20 August 1981
Supreme Court
5 pages
MANGAL SEN Vs KANCHHID MAL

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Civil 965 of 1980